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[Cites 0, Cited by 0] [Section 63(3)] [Section 63] [Entire Act]

State of Uttar Pradesh - Subsection

Section 63(3)(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)where the petitioner claims a declaration under [* * *] [Omitted by U.P. Act 21 of 1964.] Section 64, all the contesting candidates, other than the petitioner, and in any other case all the returned candidates; and