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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(5) in The Competition Commission of India (General) Regulations, 2009

(5)Subject to the provisions of section 51 of the Act, the Secretary shall assist the Committee of Members constituted under sub-section (3) of section 51 of the Act for.-
(a)preparation and approval of the annual budget of the Commission;
(b)administration of the competition fund.