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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(1)(a) in The Delhi Narcotic Drugs Rules, 1985

(a)approved practitioner desiring to possess manufactured drugs or preparations containing manufactured drugs, other than medicinal opium and opium alkaloid derivatives for the purpose of use in his practice shall make an application to the Collector for the grant of the licence of Form D.D.5;