Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Goa - Subsection Section 11(b) in The Goa Excise Duty Act, 1964 (b)establish a public warehouse, or authorize the establishment of one or more private warehouses, wherein [excisable articles] [Substituted by Amendment Act 11 of 1973.] may be deposited and kept without payment of duty; and
