(3)on payment of duty in the state of export, at the rates leviable in Rajasthan, to be subsequently transferred to Rajasthan by book transfers.[x x x] [Heading 'Import in Bond', Deleted by GSR 61, dated 26.3.1987, Published in Rajasthan Government Gazette Part IV-C (Extraordinary), dated 26.3.1987, 359, [26-3-87].]
