Section 3(8)(d) in The General Grading and Marking Rules, 1988

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Union of India - Subsection

Section 3(8)(d) in The General Grading and Marking Rules, 1988

(d)that the authorised packer shall permit any person duly authorised by the Agricultural marketing Adviser to open and inspect any package bearing a grade designation mark or to take samples of any graded produce, provided that all samples shall be paid for;

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Union of India - Subsection

Section 3(8)(d) in The General Grading and Marking Rules, 1988