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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Haryana - Subsection

Section 63(5) in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

(5)Every inlet other than a ventilating pipe to such drain shall be properly trapped by a suitable and efficient trap and such trap shall be formed and fixed so as to be capable of maintaining a water of :-
(a)5 cm where such inlet has an internal diameter of less than 80 mm,
(b)7.5 cm. where such inlet has an internal diameter of more than 870 mm.