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State of Odisha - Section

Section 126 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

126. Applicability of National Building Code of India.

- Where no express provision has been made in respect of any matter connected with planning and building standards by the Act, the Rule, the Development Plan, the Town Planning Schemes, or these Regulations or by any resolution of the Authority, the provisions of the National Building Code of India shall mutatis mutandis be applicable.