Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 461] [Entire Act] State of Jharkhand - Subsection Section 461(i) in Civil Court Rules of the High Court of Judicature at Patna (i)Appeals from orders under Section 104(1), and Order XLII I Rule 1, of the Code of Civil Procedure.
