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[Cites 0, Cited by 0] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(4) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) Regulations, 2011

(4)In addition to transmission tariff, charges for reactive energy as may be specified by the Commission in the MYT order shall also be payable by all the Beneficiaries of the system.SLDC Charges