Karnataka High Court
Manjunath Gadigeppa Shettar vs K.H. Nara & Brothers on 3 December, 2012
Author: H.N.Nagamohan Das
Bench: H.N.Nagamohan Das
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IN THE HIGH COURT OF KARNATAKA
CIRCUIT BENCH, AT DHARWAD
DATED THIS THE 3 R D DAY OF DECEMBER, 2012
BEFORE
THE HON'BLE MR.JUSTICE H.N.NAGAMOHAN DAS
W.P.No.66724/2012
& W.P.No.66739/2012 (GM-CPC)
BETWEEN:
Manjunath Gadigeppa Shettar
Age: 56 years, Occ: Business,
R/o.Savanur.
... Petitioner.
(By Sri Mahesh Wodeyar, Advocate.)
AND:
1. K.H.Nara & Brothers
A partnership firm carrying
Business at Bagalkot by its
Managing Partner
Kashappa Havappa Nara
Age: 71 years, Occ: Merchants &
Commission Agents at Bagalkot.
2. Kashappa Havappa Nara
Since dead by his L.Rs.
2A. Shambulingappa Kashappa Nara
Age: 64 years, Occ:
R/o.M.O.Indur, Dist: Pune,
Now at: Bagalkot.
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2B. Shivappa Kashappa Nara
Age: 63 years, Occ: Merchants,
R/o. Bagalkot.
2C. Bhuvaneshwari
W/o.Malleshappa Tangi
Since deceased by her L.Rs.
2Ca. Mallikarjun
S/o.Malleshappa Tangi
Age: 57 years, Occ: Service,
R/o. Gangavti.
2Cb. Sunil S/o.Mallikarjun Tangi
Age: 27 years, Occ: Student,
R/o.Gangavti.
2D. Smt.Leelavati
W/o.Rajashekhar Hegade
Age: Major, Occ: Household,
R/o. Guledagudda.
2E. Murigappa S/o.Kashappa Nara
Age: 55 years, Occ: Merchant,
R/o.Bagalkot.
2F. Prakash S/o.Kashappa Nara
Age: 53 years, Occ: Business,
R/o. Bagalkot.
2G. Sharadabai W/o.Kashappa Nara
Age: 80 years, Occ: Household,
R/o.Guledagudda.
3. Gadigeppa S/o.Kottrappa Shettar
Since dead, by his L.Rs.
3A. Kottrappa @ Bapu
Gadigeppa Shettar
Since dead, by is L.Rs.
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3Aa. Smt.Shakuntala
W/o.Kottrappa @ Bapu Shettar
Age: Major, Occ: Household work,
R/o.Savanur.
3Ab. Basavaraj Kottrappa @ Bapu Shettar
Age: Major, Occ: Business,
R/o.Savanur.
3B. Rajashekar Gadigeppa Shettar
Age: 67 years, Occ: Business,
R/o. Bankapur.
3C. Somashekar Gadigeppa Shettar
Age: 65 years, Occ: Business,
R/o.Savanur.
3D. Smt.Savitridevi W/o.M. Kodi
Age: 55 years, Occ: Business,
R/o.Tadas.
3E. Smt.Jayashree Jayanna Tenginakai
Age: 57 years, Occ: Household,
R/o.Devangpeth, Hubli.
4. Irappa Gadigeppa Shettar
Since dead, by his L.Rs.
4A. Nirmala W/o.Irappa Shetter
Age: 53 years, Occ: Household,
R/o.Savanur.
4B. Anita
W/o.Dharamaraj Gobbaragumpi
Age: 50 years, Occ: Household,
R/o.Bannikoppa, Tq: Shiggaon.
4C. Lalita Gadigeppa Shettar
Age: 47 years, Occ: Household,
R/o.Bendigeri.
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4D. Surekha Irappa Shettar
Age: 45 years, Occ: Household,
R/o.Savanur.
4E. Nagaratna Irappa Shettar
Age: 43 years, Occ: Household,
R/o.Savanur.
4F. Mallikarjun Irappa Shettar
Age: 30 years, Occ: Student,
R/o.Savanur.
4G. Anuradha D/o.Irappa Shettar
Age: 29 years, Occ: Student,
R/o.Savanur.
5. Jayanna @ Jayadevappa
F/o.Gadigeppa Shettar
Age: 47 years, Occ: Marchent,
R/o.Savanur.
... Respondents.
These writ petitions are filed under Articles
226 and 227 of the Constitution of India praying to
quash the impugned order dated 14.8.2012 and
order dated 16.8.2012, passed by the learned Civil
Judge (Jr.Dn.), Savanur, in Ex.Case No.12/2007
which is produced herewith as 'Annexure-A & B'
and consequently dismiss the Execution Petition
No.12/2007, etc.,.
These petitions coming on for orders this day,
the Court made the following order.
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ORDER
Learned counsel for the petitioner files a memo seeking withdrawal of the petitions. Accordingly the petitions are hereby dismissed, as withdrawn.
SD/-
JUDGE Mrk/-