Gauhati High Court
Abdul Kadir vs The Union Of India And 7 Ors on 7 June, 2022
Author: Nani Tagia
Bench: Nani Tagia
Page No.# 1/66
GAHC010036322018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1131/2018
ABDUL KADIR
S/O- LATE KITAB ALI, R/O- VILL- JAMUNA PASCHIM MAUDANGA
KISHIPAM NIGAM, P.S- MURAJHAR, P.O- MURAJHAR, DIST- HOJAI, ASSAM,
PIN- 782439
VERSUS
THE UNION OF INDIA AND 7 ORS.
REP. BY THE SECRETARY, MIN OF HOME AFFAIRS, NEW DELHI-1
2:THE ELECTION COMMISSION OF INDIA
REP. BY THE CHIEF ELECTORAL OFFICER
ASSAM
DISPUR
GHY- 6
3:THE REGISTRAR GENERAL OF INDIA
REP. BY THE STATE CO-ORDINATOR
NRC
ASSAM
ULUBARI
GHY- 5
4:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECRETARY
HOME DEPTT.
DISPUR
GHY- 6
ASSAM
5:THE DEPUTY COMMISSIONER
HOJAI
Page No.# 2/66
DIST- HOJAI
ASSAM
PIN- 782442
6:THE FOREIGNERS REGISTRATION OFFICER
DIST- HOJAI
ASSAM
PIN- 78442
7:THE SUPERINTENDENT OF POLICE (B)
DIST- HOJAI
ASSAM
PIN- 78442
8:THE OFFICER IN CHARGE
MURAJHAR P.S
DIST- HOJAI
ASSAM
PIN- 78243
Advocate for the Petitioner : MD I UDDIN
Advocate for the Respondent : ASSTT.S.G.I.
Linked Case : WP(C)/2515/2021
AKLIMA KHATUN
D/O MD. FAZLUL HOQUE @ FAZAL HOQUE
W/O SANOWAR ALI
R/O VILL. BALARCHAR PART-II
POLICE STATION MERERCHAR
DIST. BONGAIGAON
ASSAM
PIN 783384
VERSUS
THE UNION OF INDIA AND 7 ORS
REPRESENTED BY THE SECY.
MINISTRY OF HOME AFFAIRS
GOVT. OF INDIA
SHASTRI BHAWAN
Page No.# 3/66
NEW DELHI 110001
2:THE STATE OF ASSAM
REPRESENTED BY THE SECY. TO THE GOVT. OF ASSAM
HOME DEPTT.
DISPUR
GUWAHATI 781006
3:THE ELECTION COMMISSION OF INDIA
REPRESENTED BY THE CHIEF ELECTION COMMISSION
NIRVACHAN SADAN
ASHOKA ROAD
NEW DELHI 110001
4:THE STATE COORDINATOR
NATIONAL REGISTRATION OF CITIZENS
ASSAM 1ST FLOOR
ACHYUT PLAZA
G.S. ROAD
BHANGAGARH
GUWAHATI
ASSAM
PIN 781005
5:THE DEPUTY COMMISSIONER
BONGAIGAON
P.O. AND P.S. BONGAIGAON
DIST. BONGAIGAON
ASSAM
PIN 783380
6:THE FOREIGNERS TRIBUNAL BONGAIGAON NO. 2
AT ABHAYAPURI
P.O. AND P.S. ABHAYAPURI
DIST. BONGAIGAON
ASSAM
PIN 783384
7:THE SUPERINTENDENT OF POLICE (BORDER)
BONGAIGAON
P.O. AND P.S. BONGAIGAON
DIST. BONGAIGAON
ASSAM
PIN 783380
8:THE OFFICER IN CHARGE OF MERERCHAR POLICE STATION
P.O. MERERCHAR
DIST. BONGAIGAON
ASSAM
PIN 783384
Page No.# 4/66
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Advocate for : MS. D GHOSH Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 7 ORS Linked Case : WP(C)/6424/2019 ANJUMA BIBI @ AZUMA BIBI D/O- NUR JAMAL SK W/O- TAPAN SK VILL- BIDYAPARA (WARD NO. 10) P.O- DHUBRI P.S- DHUBRI DIST- DHUBRI ASSAM PIN-
VERSUS THE UNION OF INDIA AND 5 ORS REP. BY THE MIN OF HOME AFFAIRS GOVT OF INDIA NEW DELHI- 110001 2:THE ELECTION COMMISSION OF INDIA REP. BY THE CHIEF ELECTION COMMISSIONER INDIA NEW DELHI- 110001 3:THE STATE COORDINATOR NRC BHANGAGARH ASSAM GHY- 5 4:THE STATE OF ASSAM REP. BY THE GOVT OF ASSAM HOME DEPTT DISPUR GHY- 6 5:THE SUPERINTENDENT OF POLICE (B) DHUBRI DIST- DHUBRI ASSAM PIN-
6:THE DEPUTY COMMISSIONER DHUBRI DIST- DHUBRI Page No.# 5/66 ASSAM PIN-
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Advocate for : MR Z HUSSAIN Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS Linked Case : WP(C)/7507/2017 MUSTT. TARA BANU W/O. JAMU MIYA VILL. LANKA PATTY P.S. LANKA DIST. HOJAI ASSAM PIN-782446.
VERSUS THE UNION OF INDIA and 4 ORS. REPRESENTED BY THE MINISTRY OF HOME AFFAIRS NEW DELHI PIN-110001.
2:THE STATE OF ASSAM REPRESENTED BY THE COMMISSIONER and SECRETARY TO THE GOVT. OF ASSAM HOME DEPARTMENT DISPUR GUWAHATI-781006. 3:THE DEPUTY COMMISSIONER HOJAI ASSAM PIN-782435.
4:THE SUPERINTENDENT OF POLICE HOJAI ASSAM PIN-782435.
5:THE OFFICER-IN-CHARGE LANKA POLICE STATION P.O. LANKA DIST. HOJAI ASSAM PIN-782446.
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Advocate for : MR.A H ALAMGIR Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA and 4 ORS.
Page No.# 6/66 Linked Case : WP(C)/1656/2020 NUR NEHAR BEGUM W/O. MOTIOR RAHMAN D/O. HABIBAR RAHMAN VILL. SALMARA PART VII (BAHIR SALMARA) P.S. FAKIRGANJ DIST. DHUBRI ASSAM.
VERSUS THE UNION OF INDIA AND 5 ORS. REP. BY THE SECRETARY TO THE GOVT. OF INDIA MINISTRY OF HOME AFFAIRS NEW DELHI PIN-110001.
2:THE STATE OF ASSAM REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM HOME DEPTT.
DISPUR GUWAHATI-06.
3:THE ELECTION COMMISSION OF INDIA REP. BY THE STATE ELECTION COMMISSIONER ASSAM HOUSEFED COMPLEX DISPUR GUWAHATI-06.
4:THE STATE CO-ORDINATOR NATIONAL REGISTER OF CITIZENS (NRC) ASSAM ACHYUT PLAZA BHARALUPAR BHANGAGARH P.O. BHANGAGARH GUWAHATI-781005 DIST. KAMRUP (M) ASSAM.
5:THE DY. COMMISSIONER DHUBRI P.S. AND P.O. DHUBRI Page No.# 7/66 DIST. DHUBRI ASSAM PIN-783301.
6:THE SUPDT. OF POLICE (B) DHUBRI ASSAM PIN-783301.
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Advocate for : MR Z HUSSAIN Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS.
Linked Case : WP(C)/674/2020 RAHILA KHATUN W/O- MD. JAHARUDDIN R/O- ISSAPUR P.S- RANGIA DIST- KAMRUP ASSAM VERSUS THE UNION OF INDIA AND 5 ORS REP. BY THE SECRETARY TO THE MIN OF HOME AFFAIRS GOVT OF INDIA SHASTRI BHAWAN TILOK MARG NEW DELHI- 01 2:THE STATE OF ASSAM REP. BY THE COMMISSIONER AND SECRETARY TO THE HOME DEPTT DISPUR GUWAHATI- 06 3:THE DEPUTY COMMISSIONER KAMRUP ASSAM PIN- 781354 4:THE SUPERINTENDENT OF POLICE (B) KAMRUP ASSAM PIN- 781354 5:THE ELECTION COMMISSIONER OF INDIA NEW DELHI- 01 6:THE STATE COORDINATOR Page No.# 8/66 NRC ASSAM BHANGAGARH GUWAHATI- 05
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Advocate for : MR. A R SIKDAR Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS Linked Case : WP(C)/8205/2018 ABDUL OHAB SHEIKH @ OHAB SHEIKH S/O- LT CHECHU UDDIN SEKH @ CHECHU SEKH @ JESU R/O- VILL- KALBARI P.S. SORBHOG DIST- BARPETA ASSAM PIN-
VERSUS THE UNION OF INDIA AND 5 ORS. REP. BY THE SECY. TO MINISTRY OF HOME AFFAIRS THE GOVT. OF INDIA MINISTRY OF HOME AFFAIRS SHASTRI BHAWAN TILOK MARG NEW DELHI-1 2:THE STATE OF ASSAM REP. BY THE COMM. AND SECY. TO THE HOME DEPTT. DISPUR GHY-6 3:THE DY. COMMISSIONER BARPETA DIST- BARPETA ASSAM PIN- 781301 4:THE SUPERINTENDENT OF POLICE (B) BARPETA P.S. AND DIST- BARPETA ASSAM PIN- 781301 5:THE ELECTION COMMISSIONER OF INDIA THROUGH ITS SECY. NIRBACHAN BHAWAN Page No.# 9/66 NEW DELHI-1 6:THE STATE CO-ORDINATE OF NATIONAL REGISTRATION OF CITIZEN (NRC) ASSAM BHANGAGARH GHY-5
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Advocate for : MR. A R SIKDAR Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS.
Linked Case : WP(C)/8200/2017 MAYNAL HAQUE S/O- LT HIKMAT ALI R/O- VILL- MULBARIMATRAGHOLA P.S. ABHAYAPURI NOW MERERCHAR DIST- BONGAIGAON ASSAM VERSUS THE UNION OF INDIA and 3 ORS. REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA MINISTRY OF HOME AFFAIRS SHASTRI BHAWAN NEW DELHI 2:THE STATE OF ASSAM REPRESENTED BY THE COMMISSIONER and SECRETARY TO THE GOVT. OF ASSAM HOME DEPTT.
DISPUR GHY-6 3:THE DEPUTY COMMISSIONER BONGAIGAON P.O. and DIST- BONGAIGAON ASSAM PIN-783380 4:THE SUPERINTENDENT OF POLICEB BONGAIGAON P.O. and DIST- BONGAIGAON ASSAM PIN-783380
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Advocate for : MR.A H M R CHOUDHURY Advocate for : GA ASSAM appearing for THE UNION OF INDIA and 3 ORS.
Page No.# 10/66 Linked Case : WP(C)/2700/2021 ASURUDDIN S/O LATE GULZAR PRAMANIK R/O VILL. DOMONI P.S. BARPETA ROAD DIST. BARPETA ASSAM.
VERSUS THE UNION OF INDIA AND 5 ORS REPRESENTED BY THE SECY. TO THE MINISTRY OF HOME AFFAIRS GOVT. OF INDIA SHASTRI BHAWAN TILOK MARG NEW DELHI 1 2:THE STATE OF ASSAM REPRESENTED BY THE COMMISSIONER AND SECY. TO THE HOME DEPTT. DISPUR GUWAHATI 6 3:THE DEPUTY COMMISSIONER BARPETA P.S. AND DIST. BARPETA ASSAM PIN 781301 4:THE SUPERINTENDENT OF POLICE (B) BARPETA P.S. AND DIST. BARPETA ASSAM PIN 781301 5:THE ELECTION COMMISSIONER OF INDIA NEW DELHI-1 6:THE STATE CO ORDINATOR NRC ASSAM BHANGAGARH GUWAHATI 5
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Advocate for : MR. A R SIKDAR Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS Page No.# 11/66 Linked Case : WP(C)/6840/2021 SOBURA KHATUN D/O- ABDUL SABUR @ A SABUR @ ABDUS SABUR W/O- KADDUS ALI @ KUDDUS ALI VILL- BARAKALIA NASKORA PS- FAKIRGANJ DIAT- DHUBRI ASSAM-783330 VERSUS THE UNION OF INDIA AND 6 ORS. REP. BY THE SECY. TO THE MINISTRY OF HOME AFFAIRS GOVT. OF INDIA NEW DELHI-1 2:THE ELECTION COMMISSION OF INDIA NEW DELHI-1 3:THE STATE OF ASSAM REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM HOME DEPARTMENT DISPUR GHY-6 4:THE COORDINATOR NRC ASSAM BHANGAGARH GHY-05 5:THE DEPUTY COMMISSIONER GOALPARA DIST- GOALPARA ASSAM 6:THE SUPERINTENDENT OF POLICE (BORDER) GOALPARA DIST-GOALPARA ASSAM 7:THE OC FAKIRGANJ POLICE STATION DIST- DHUBRI ASSAM
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Advocate for : MR. M ALI Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS.
Page No.# 12/66 Linked Case : WP(C)/5659/2017 ABDUL SALAM @ SALAM ALI S/O JIYARAT ALI @ JIYARAT ALI SHEIKH VILL- TAPATTARY SARANARTHI SIBIR PS-ABHAYAPURI DIST. BONGAIGAON ASSAM VERSUS THE UNION OF INDIA and 3 ORS. REP. BY THE MINISTRY OF HOME AFFAIRS NEW DELHI-110001 2:THE STATE OF ASSAM REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM DEPTT. OF HOME DISPUR GUWAHATI-6 3:THE DEPUTY COMMISSIONER BONGAIGAON PO and DIST.-BONGAIGAON ASSAM PIN-783380 4:THE SUPERINTENDENT OF POLICE B BONGAIGAON PO PS and DIST. BONGAIGAON ASSAM PIN-783380
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Advocate for : MR.N AHMED Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA and 3 ORS.
Linked Case : WP(C)/571/2021 LAL BHANU BIBI D/O. SATTAR ALI W/O. JOHOR ALI R/O. VILL. KAZAIKATA PT-IV P.S. BILASIPARA DIST. DHUBRI Page No.# 13/66 ASSAM.
VERSUS THE UNION OF INDIA AND 6 ORS REP. BY ITS SECRETARY GOVT. OF INDIA MINISTRY OF HOME AFFAIRS NEW DELHI-110001.
2:THE STATE OF ASSAM REP. BY THE COMM. AND SECY. TO THE GOVT. ASSAM HOME DEPTT.
DISPUR GUWAHATI-06.
3:THE DIRECTOR GENERAL OF POLICE (ADMN.) ASSAM ULUBARI GUWAHATI-07. 4:THE DISTRICT MAGISTRATE CUM DY. COMMISSIONER DHUBRI P.O. AND DIST. DHUBRI ASSAM PIN-783324.
5:THE SUPDT. OF POLICE (BORDER) DHUBRI P.O. AND DIST. DHUBRI ASSAM PIN-783324.
6:THE STATE COORDINATOR NATIONAL REGISTRAR OF CITIZENS (NRC) GUWAHATI ASSAM GUWAHATI-05.
7:THE ELECTION COMMISSION OF INDIA NIRVACHAN SADAN ASHOKA ROAD NEW DELHI-110001.
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Advocate for : MR. M KHAN Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS Page No.# 14/66 Linked Case : WP(C)/1978/2020 AJIBUR RAHMAN S/O JALAL UDDIN VILL/P.O.-SATLUNGA P.S.-KACHUA DIST-NAGAON ASSAM VERSUS THE UNION OF INDIA AND 6 ORS. REPRESENTED BY ITS SECRETARY OF THE MINISTRY OF HOME AFFAIRS UNION OF INDIA NEW DELHI-110001 2:THE STATE OF ASSAM REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM HOME DEPARTMENT DISPUR GUWAHATI-06 3:THE ELECTION COMMISSION OF INDIA REPRESENTED BY THE CHIEF ELECTION COMMISSIONER OF INDIA NIRVACHAN SADAN ASHOKA ROAD NEW DELHI-110001 4:THE STATE COORDINATOR OF NATIONAL REGISTER OF CITIZENS ASSAM 1ST FLOOR ACHYUT PLAZA G.S. ROAD BHANGAGARH GUWAHATI ASSAM PIN-781005 5:THE DEPUTY COMMISSIONER OF NAGAON DISTRICT AT NAGAON ASSAM PIN-782002 6:THE SUPERINTENDENT OF POLICE(B) OF NAGAON P.S. AND DIST-NAGAON ASSAM PIN-782002 7:THE OFFICER-IN-CHRGE KACHUA POLICE STATION Page No.# 15/66 P.S.-KACHUA DIST-NAGAON ASSAM PIN-782426
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Advocate for : MR. A S CHOUDHURY Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS.
Linked Case : WP(C)/7961/2019 KUDRAT ALI @ KURJAT ALI S/O- LT AMSER ALI R/O- VILL- MANIKPUR P.S. KALGACHIA DIST- BARPETA (ASSAM) VERSUS UNION OF INDIA AND 5 ORS. REP. BY THE SECY. TO THE GOVT. OF INDIA MINISTRY OF HOME AFFAIRS SHASTRI BHAWAN NEW DELHI- 110001 2:THE STATE OF ASSAM REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM HOME DEPTT.
DISPUR GHY-6 3:THE DY. COMMISSIONER BARPETA (ASSAM) PIN- 781301 4:THE SUPERINTENDENT OF POLICE (B) BARPETA (ASSAM) PIN- 781301 5:THE ELECTION COMMISSION OF INDIA NEW DELHI- 110001 6:THE STATE COORDINATOR NATIONAL REGISTRAR OF CITIZENS (NRC) ASSAM PIN- 781005
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Advocate for : MS. R CHOUDHURY Advocate for : ASSTT.S.G.I. appearing for UNION OF INDIA AND 5 ORS.
Page No.# 16/66 Linked Case : WP(C)/7372/2017 AZAD ALI S/O. LT. MAULAD ALI SHEIKH @ MAULAT ALI SK @ MAULUD ALI R/O. VILL. GERAMARI PART-I P.O. GERAMARI P.S. GAURIPUR DIST. DHUBRI ASSAM PIN-783339.
VERSUS THE UNION OF INDIA and 3 ORS REP. BY THE MINISTRY OF HOME AFFAIRS NEW DELHI-01.
2:THE STATE OF ASSAM REP. BY THE COMMISSIONER and SECRETARY TO THE GOVT. OF ASSAM DEPARTMENT FO HOME DISPUR GHY-6.
3:THE SUPERINTENDENT OF POLICE B DHUBRI P.O.- DHUBRI DIST.- DHUBRI ASSAM PIN-783301.
4:THE DEPUTY COMMISSIONER OF DHUBRI P.O. and P.S.- DHUBRI DIST.- DHUBRI ASSAM PIN-783301.
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Advocate for : MR.A ALI Advocate for : GA ASSAMR. 2 3 and 4. appearing for THE UNION OF INDIA and 3 ORS Linked Case : WP(C)/6427/2019 Page No.# 17/66 FORIDUL ISLAM S/O- JALIMUDDIN @ JALIM UDDIN @ JOLIMUDDIN R/O- VILL- SALMARA PART-III P.O- BONDIHANA P.S- FAKIRGANJ DIST- DHUBRI ASSAM VERSUS THE UNION OF INDIA AND 7 ORS TO BE REP. BY SECRETARY GOVT OF INDIA DEPTT OF HOME AFFAIRS NEW DELHI INDIA 2:THE STATE OF ASSAM TO BE REP. BY THE SECRETARY TO THE GOVT OF ASSAM DEPTT OF HOME DISPUR GHY- 6 3:THE ELECTION COMMISSION OF INDIA TO BE REP. BY THE CHIEF ELECTION COMMISSIONER OF INDIA NIRVACHAN ASHOKA ROAD NEW DELHI INDIA 4:THE NRC TO BE REP. BY THE STATE COORDINATOR ACHYUT PLAZA BHANGAGARH KAMRUP (M) ASSAM 5:THE SUPERINTENDENT OF POLICE(B) DHUBRI DIST- DHUBRI ASSAM 6:THE DEPUTY COMMISSIONER OF POLICE (B) KAMRUP (M) DIST- KAMRUP (M) ASSAM 7:THE DEPUTY COMMISSIONER DHUBRI DIST- DHUBRI ASSAM 8:THE DEPUTY COMMISSIONER KAMRUP (M) DIST- KAMRUP (M) Page No.# 18/66 ASSAM
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Advocate for : MR A R BHUYAN Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 7 ORS Linked Case : WP(C)/1743/2020 MOHAR ALI @ MD. MAHAR ALI S/O. ABDUL AZIZ @ ABDUL AZIZ MIYA @ A. AZIZ VILL. SATRAKANARA SEAT NO.13 P.S. BAGHBAR DIST. BARPETA ASSAM.
VERSUS THE UNION OF INDIA AND 5 ORS. REP. BY THE SECRETARY TO THE GOVT. OF INDIA MINISTRY OF HOME AFFAIRS SHASTRI BHAWAN TRILOK MARG NEW DELHI-01.
2:THE STATE OF ASSAM REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM HOME DEPTT.
DISPUR GUWAHATI-06.
3:THE SUPDT. OF POLICE (B) KAMRUP (M) P.O. AND P.S. PANBAZAR DIST. KAMRUP (M) ASSAM.
4:THE DY. COMMISSIONER KAMRUP (M) P.O. AND P.S. PANBAZAR DIST. KAMRUP (M) ASSAM.
5:THE ELECTION COMMISSIONER OF INDIA NEW DELHI-01.
6:THE ASSAM STATE COORDINATOR OF NRC Page No.# 19/66 BHANGAGARH GUWAHATI-05.
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Advocate for : MR. A R SIKDAR Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS.
Linked Case : WP(C)/247/2018 ABUL HUSSAIN@ ABDUL HUSSAIN S/O- LATE NASER ALI R/O- VILL- KACHARI PETI PART-III P.S- ABHAYAPURI DIST- BONGAIGAON ASSAM VERSUS THE UNION OF INDIA REP. BY THE SECRETARY TO THE GOVT OF INDIA MIN OF HOME AFFAIRS SHASTRI BHAWAN NEW DELHI 2:THE STATE OF ASSAM REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM HOME DEPTT.
DISPUIR GUWAHATI ASSAM 3:THE DEPUTY COMMISSIONER BONGAIGAON P.O AND DIST- BONGAIGAON ASSAM PIN- 783380 4:THE SUPERINTENDENT OF POLICE(B) BONGAIGAON P.O AND DIST- BONGAIGAON ASSAM PIN- 783380 5:THE ELECTION COMMISSION OF INDIA BONGAIGAON DIST- BONGAIGAON ASSAM 6:THE STATE CO-ORDINATOR Page No.# 20/66 NATIONAL REGISTER OF CITIZENS(NRC) ASSAM
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Advocate for : MS. R CHOUDHURY Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA Linked Case : WP(C)/4889/2019 ABDUL KAYUM S/O. ABDUL MANNAN VILL. JARANIGAON P.S. AND P.O. LANKA DIST. HOJAI ASSAM PIN-782446.
VERSUS THE UNION OF INDIA AND 7 ORS. REP. BY THE SECRETARY MINISTRY OF HOME AFFAIRS NEW DELHI-01.
2:THE ELECTION COMMISSION OF INDIA REP. BY THE CHIEF ELECTORAL OFFICER ASSAM DISPUR GUWAHATI-06.
3:THE REGISTRAR GENERAL OF INDIA REP. BY THE STATE COORDINATOR NRC (NATIONAL REGISTER OF CITIZENS) ASSAM ULUBARI GUWAHATI-05.
4:THE STATE OF ASSAM REP. BY THE COMM. AND SECY. HOME DEPTT.
DISPUR GUWAHATI-06 ASSAM.
5:THE DY. COMMISSIONER HOJAI DIST. HOJAI Page No.# 21/66 ASSAM PIN-782442.
6:THE FOREIGNERS REGISTRATION OFFICER IN THE DISTRICT OF HOJAI DIST. HOJAI ASSAM PIN-78442.
7:THE SUPDT. OF POLICE (B) IN THE DIST. OF HOJAI DIST. HOJAI ASSAM PIN-78442.
8:THE OFFICER IN CHARGE LANKA POLICE STATION DIST. HOJAI ASSAM PIN-782446.
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Advocate for : ALHAJJ INAM UDDIN Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 7 ORS.
Linked Case : WP(C)/1839/2020 SHOKHIA KHATUN @ SUKIYA KHATUN D/O. SHARBESH KHAN @ SARBESH @ SARBESH KHAN W/O. HASHEM VILL. SATRAKANARA P.S. BAGHBAR DIST. BARPETA ASSAM PIN-781308.
VERSUS THE UNION OF INDIA AND 7 ORS. REP. BY THE SECRETARY MINISTRY OF HOME AFFAIRS GOVT. OF INDIA SHASTRI BHAWAN NEW DELHI-110001.
2:THE STATE OF ASSAM Page No.# 22/66 REP. BY THE SECRETARY TO THE GOVT. OF ASSAM HOME DEPTT.
DISPUR GUWAHATI-781006. 3:THE ELECTION COMMISSION OF INDIA REP. BY THE CHIEF ELECTION COMMISSION NIRVACHAN SADAN ASHOKA ROAD NEW DELHI-110001. 4:THE STATE COORDINATOR NATIONAL REGISTRATION OF CITIZENS ASSAM 1ST FLOOR ACHYUT PLAZA G.S. ROAD BHANGAGARH GUWAHATI ASSAM PIN-781005.
5:THE DY. COMMISSIONER BARPETA P.O. AND P.S. BARPETA DIST. BARPETA ASSAM PIN-781301.
6:THE FOREIGNERS TRIBUNAL NO.4TH BARPETA ASSAM DIST. BARPETA ASSAM PIN-781301.
7:THE SUPDT. OF POLICE (B) BARPETA P.O. AND P.S. BARPETA DIST. BARPETA ASSAM PIN-781301.
8:THE OFFICER IN CHARGE OF BAGHBAR POLICE STATION P.O. BAGHBAR DIST. BARPETA ASSAM PIN-781308.
Page No.# 23/66
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Advocate for : MS. D GHOSH Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 7 ORS.
Linked Case : WP(C)/2571/2021 MUSSTT HUSNARA BEGUM W/O MAINUL HOQUE D/O HUSSAIN ALI VILL. DALANI JURIA P.O. TINSUKIA PIN 782124 P.S. JURIA DIST. NAGAON ASSAM VERSUS THE UNION OF INDIA AND 7 ORS REPRESENTED BY THE SECY. TO THE GOVT. OF INDIA DEPTT. OF HOME AFFAIRS NEW DELHI 2:ELECTION COMMISSION OF INDIA NEW DELHI.
3:COORDINATOR N.R.C. ASSAM GUWAHATI 781005 4:THE STATE OF ASSAM REPRESENTED BY THE COMMISSIONER AND SECY. HOME AND POLITICAL (B) DEPTT. DISPUR 781006 5:THE FOREIGNERS TRIBUNAL 4TH NAGAON ASSAM PIN 782124 6:THE SUPERINTENDENT OF POLICE (BORDER) NAGAON ASSAM PIN 782001 7:THE DEPUTY COMMISSIONER NAGAON Page No.# 24/66 ASSAM PIN 782001 8:THE OFFICER IN CHARGE P.S. JURIA DIST. NAGAON ASSAM PIN 782142
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Advocate for : MR. B C DAS Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 7 ORS Linked Case : WP(C)/5496/2020 SHAJEDA BEGUM D/O SAHA ALI W/O RAHIZ UDDIN VILL. SATRA MAINBARI P.S. KALGACHIA DIST. BARPETA ASSAM.
VERSUS THE UNION OF INDIA AND 5 ORS REPRESENTED BY THE SECY. TO THE GOVT. OF INDIA MINISTRY OF HOME AFFAIRS SHASTRI BHAWAN TRILOK MARG NEW DELHI 110001 2:THE ELECTION COMMISSION OF INDIA REPRESENTED BY THE CHIEF ELECTION COMMISSIONER NEW DELHI 110001 3:THE STATE OF ASSAM REPRESENTED BY THE COMMISSINER AND SECY. TO THE GOVT. OF ASSAM HOME DEPTT.
DISPUR GUWAHATI 781006 4:THE STATE COORDINATOR OF NATIONAL REGISTER OF CITIZENS ASSAM 1ST FLOOR ACHYUT PLAZA GUWAHATI SHILLONG ROAD BHANGAGARH Page No.# 25/66 GUWAHATI ASSAM PIN 781005 5:THE DEPUTY COMMISSIONER OF BARPETA DIST. AT BARPETA P.O. P.S. AND DIST. BARPETA ASSAM PIN 783370 6:THE SUPERINTENDENT OF POLICE (B) BARPETA DIST. AT BARPETA P.O. P.S. AND DIST. BARPETA ASSAM PIN 783370
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Advocate for : MR. A T SARKAR Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS Linked Case : WP(C)/561/2020 MIZANUR RAHMAN S/O- LATE MOULABI IMAN ALI PERMANENT R/O- VILL- MENISIMLA CHARCHARIA P.O- SORBHOG DIST- BARPETA ASSAM PIN- 781307 PRESENT ADDRESS R/O- SIJUBARI P.S- HATIGAON GUWAHATI- 38 KAMRUP(M) ASSAM VERSUS THE UNION OF INDIA AND 5 ORS REP. BY THE SECRETARY TO THE GOVT OF INDIA MIN OF HOME AFFAIRS SHASTRI BHAWAN TILOK MARG NEW DELHI- 01 2:THE STATE OF ASSAM REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM Page No.# 26/66 HOME DEPTT DISPUR GUWAHATI- 06 3:THE DEPUTY COMMISSIONER BARPETA P.O AND DIST- BARPETA ASSAM PIN- 781301 4:THE SUPERINTENDENT OF POLICE (B) BARPETA P.O AND DIST- BARPETA ASSAM PIN- 781301 5:THE ELECTION COMMISSION OF INDIA NEW DELHI- 01 6:THE STATE COORDINATOR OF NRC BHANGAGARH GUWAHATI- 5
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Advocate for : MR. A R SIKDAR Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS Linked Case : WP(C)/1420/2021 MAYURJAN NESSA @ MOYOUR JAN NESSA D/O LATE ENAM ALI @ INAM ALI AND DUDJAN NESSA W/O KARAM ALI RESIDENT OF SATRAKANARA MOUZA MANDIA BAGHBAR DIST BARPETA ASSAM VERSUS THE UNION OF INDIA AND 5 ORS REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA. DEPARTMENT OF HOME AFFAIRS NEW DELHI INDIA 2:THE STATE OF ASSAM REPRESENTED BY THE SECRETARY TO THE GOVT. OF ASSAM Page No.# 27/66 DEPARTMENT OF HOME DISPUR GUWAHATI 6 3:THE ELECTION COMMISSION OF INDIA NIRVACHAN SADAN ASHOK ROAD NEW DELHI 110001 4:THE STATE CO ORDINATOR OF NATIONAL REGISTRAR OF CITIZENSHIP (NRC) ASSAM BHANGAGARH GUWAHATI 5 KAMRUP M ASSAM 781005 5:THE DEPUTY COMMISSIONER OF BARPETA PO AND DIST BARPETA ASSAM 781301 6:THE SUPERINTENDENT OF POLICE (B) PO AND DIST BARPETA ASSAM 781301
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Advocate for : MR. A R SIKDAR Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS Linked Case : WP(C)/254/2018 MAYNAL HAQUE S/O- LATE NASER ALI R/O- VILL- KACHARI PETI PART-III P.S- ABHAYAPURI DIST- BONGAIGAON ASSAM VERSUS THE UNION OF INDIA REP. BY THE SECRETARY TO THE GOVT OF INDIA MIN OF HOME AFFAIRS SHASTRI BHAWAN NEW DELHI Page No.# 28/66 2:THE STATE OF ASSAM REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM HOME DEPARTMENT DISPUR GUWAHATI-6 3:THE DEPUTY COMMISSIONER BONGAIGAON P.O AND DIST- BONGAIGAON ASSAM PIN- 783380 4:THE SUPERINTENDENT OF POLICE(B) BONGAIGAON P.O AND DIST- BONGAIGAON ASSAM PIN- 783380 5:THE ELECTION COMMISSION OF INDIA GUWAHATI ASSAM 6:THE STATE CO-ORDINATOR NATIONAL REGISTER OF CITIZENS (NRC) ASSAM
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Advocate for : MS. R CHOUDHURY Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA Linked Case : WP(C)/1131/2022 SHIRAJUL HUSSAIN @ SIRAJUL HUSSAIN S/O JALAL UDDIN R/O VILL- MAJKUCHI P.O.-PATBAUSI P.S. AND DIST- BARPETA ASSAM VERSUS THE UNION OF INDIA AND 7 ORS REPRESENTED BY THE SECRETARY GOVERNMENT OF INDIA DEPARTMENT OF (HOME AFFIRS) NEW DELHI INDIA 2:THE STATE OF ASSAM REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM Page No.# 29/66 DEPARTMENT OF HOME DISPUR GUWAHATI-6 3:THE ELECTION COMMISSION OF INDIA NIRVACHAN SADAN ASHOK ROAD NEW DELHI-110001 4:THE STATE COORDINATOR OF NATIONAL REGISTRAR OF CITIZENSHIP (NRC) ASSAM BHANGAGARH GUWAHATI-5 DIST- KAMRUP(M) ASSAM PIN-781005 5:THE DEPUTY COMMISSIONER KAMRUP (METRO) PIN-781001 DIST-KAMRUP(M) ASSAM 6:THE SUPERINTENDENT OF POLICE (B) KAMRUP(M) DIST- KAMRUP(M) ASSAM PIN-781001 7:THE OFFICER-IN-CHARGE (B) LATASIL POLICE STATION PIN-781001 DIST- KAMRUP(M) ASSAM 8:THE OFFICER-IN-CHARGE (B) BARPETA POLICE STATION PIN-781301 DIST- BARPETA ASSAM
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Advocate for : MR. B K SEN Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 7 ORS Linked Case : WP(C)/5493/2020 JOYNAL ABEDIN S/O LATE KARIM SEIKH VILL. KATAJHAR RESERVE PS. BARPETA ROAD DIST. BARPETA Page No.# 30/66 ASSAM PIN 781302 VERSUS THE UNION OF INDIA AND 5 ORS REPRESENTED BY THE SECY. TO MINISTRY OF HOME AFFAIRS THE GOVT. OF INDIA MINISTRY OF HOME AFFAIRS SHASTRI BHAWAN TILOK MARG NEW DELHI-1 2:THE STATE OF ASSAM REPRESENTED BY THE COMMISSIONER AND SECY. TO THE HOME DEPTT. DISPUR GUWAHATI 6 3:THE DEPUTY COMMISSIONER BARPETA DIST. BARPETA ASSAM PIN 781301 4:THE SUPERINTENDENT OF POLICE (B) BARPETA P.O. P.S. AND DIST. BARPETA ASSAM PIN 781301 5:THE ELECTION COMMISSIONER OF INDIA THROUGH ITS SECY. NIRBACHAN BHAWAN NEW DELHI-1 6:THE STATE CO ORDINATE OF NATIONAL REGISTRATION OF CITIZEN (NRC) ASSAM BHANGAGARH GUWAHATI-5
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Advocate for : MR. A R SIKDAR Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS Linked Case : WP(C)/8187/2017 AKBAR ALI S/O- LT HIKMAT ALI R/O-VILL- MULBARIMATRAGHOLA P.S. ABHAYAPURI NOW MERERCHAR DIST-BONGAIGAON ASSAM Page No.# 31/66 VERSUS THE UNION OF INDIA and 3 ORS. REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA MINISTRY OF HOME AFFAIRS SHASTRI BHAWAN NEW DELHI 2:THE STATE OF ASSAM REPRESENTED BY THE COMMISSIONER and SECRETARY TO THE GOVT. OF ASSAM HOME DEPTT.
DISPUR GHY-6 3:THE DEPUTY COMMISSIONER BONGAIGAON P.O. and DIST-BONGAIGAON ASSAM PIN-783380 4:THE SUPERINTENDENT OF POLICEB BONGAIGAON P.O. and DIST-BONGAIGAON ASSAM PIN-783380
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Advocate for : MS.P SARMAH Advocate for : SC ELECTION COMMISSION. appearing for THE UNION OF INDIA and 3 ORS.
Linked Case : WP(C)/5909/2021 NUR UDDIN D/O ABDUL BARIK SK VILLAGE KAIMBHASANI PART II PO PATAMARI PS AND DIST DHUBRI ASSAM VERSUS HE UNION OF INDIA AND 6 ORS REPRESENTED BY THE SECRETARY TO THE MINISTRY OF HOME AFFAIRS. GOVT OF INDIA. NEW DELHI 01 Page No.# 32/66 2:THE STATE OF ASSAM. REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM HOME DEPARTMENT DISPUR GUWAHATI 06 3:THE ELECTION COMMISSION OF INDIA NEW DELHI 01 4:THE CO ORDINATOR NATIONAL REGISTER OF CITIZENS (NRC) ASSAM BHANGAGARH GUWAHATI 05 5:THE DEPUTY COMMISSIONER KAMRUP (M) DISTRICT ASSAM 781001 6:THE SUPERINTENDENT OF POLICE (B) KAMRUP (M) DISTRICT ASSAM 781001 7:THE OFFICER IN CHARGE DISPUR POLICE STATION KAMRUP (M) ASSAM
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Advocate for : MR. M ALI Advocate for : ASSTT.S.G.I. appearing for HE UNION OF INDIA AND 6 ORS Linked Case : WP(C)/397/2021 MOHAR ALI S/O- JOHIRUDDIN @ JAHIR ALI R/O- VILL- 100 NO. BASHBARI PART-VII P.S. MANIKPUR DIST.- BONGAIGAON ASSAM PIN- 781126 VERSUS THE UNION OF INDIA AND 7 ORS REP. BY THE SECY. TO THE GOVT. OF INDIA MINISTRY OF HOME AFFAIRS Page No.# 33/66 SHASTRI BHAWAN TILOK MARG NEW DELHI-1 2:THE STATE OF ASSAM REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM HOME DEPTT.
DISPUR GHY-6 3:THE DY. COMMISSIONER OF POLICE (B) GUWAHATI KAMRUP (M) ASSAM PIN- 781001 4:THE DY. COMMISSIONER KAMRUP (M) GHY-01 5:THE DY. COMMISSIONER BONGAIGAON P.O. BONGAIGAON DIST.- BONGAIGAON ASSAM PIN- 781335 6:THE SUPERINTENDENT OF POLICE (B) BONGAIGAON P.O. BONGAIGAON DIST.- BONGAIGAON ASSAM PIN- 781335 7:THE ELECTION COMMISSIONER OF INDIA NEW DELHI-1 8:THE ASSAM STATE CO-ORDINATOR OF NRC BHANGAGARH GHY-5
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Advocate for : MR. A R SIKDAR Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 7 ORS Linked Case : WP(C)/586/2021 ABUL BASHAR S/O- AIN UDDIN R/O- VILL- RAMPURPAM P.S. BATADRAVA DIST.- NAGAON ASSAM Page No.# 34/66 PIN- 782122 VERSUS THE UNION OF INDIA AND 7 ORS. REP. BY THE SECY. TO THE GOVT. OF INDIA MINISTRY OF HOME AFFAIRS NORTH BLOCK NEW DELHI PIN- 110001 2:THE STATE OF ASSAM REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM HOME AND POLITICAL DEPTT. GOVT. OF ASSAM ASSAM SECRETARIAT DISPUR GHY ASSAM PIN- 781006 3:THE SUPERINTENDENT OF POLICE (B) DIST.- NAGAON ASSAM PIN- 782001 4:THE STATE COORDINATOR OF NRC OFFICE OF THE STATE COORDINATOR NRC ASSAM 1ST FLOOR ACHYUT PLAZA GS ROAD BHANGAGARH GHY ASSAM PIN- 781005 5:THE MEMBER FOREIGNERS TRIBUNAL NO. 6 NAGAON ASSAM PIN- 782001 6:THE ELECTION COMMISSION OF INDIA NIRVACHAN SADAN ASHOKA ROAD SANSAD MARG AREA NEW DELHI PIN- 110001 7:THE DY. COMMISSIONER NAGAON Page No.# 35/66 ASSAM PIN- 782001 8:A.K.BARUAH INSPECTOR (B) BATADRAVA P.S. DIST.- NAGAON PIN- 782122
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Advocate for : MS. D GHOSH Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 7 ORS.
Linked Case : WP(C)/266/2018 NAHER ALI S/O- ABUL HUSSAIN@ ABDUL HUSSAINM R/O- VILL- KACHARIPETI PART-III P.S- ABHAYAPURI DIST- BONGAIGAON ASSAM VERSUS THE UNION OF INDIA REP. BY THE SECRETARY TO THE GOVT OF INDIA MIN OF HOME AFFAIRS SHASTRI BHAWAN NEW DELHI 2:THE STATE OF ASSAM REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM HOME DEPARTMENT DISPUR GUWAHATI-6 3:THE DEPUTY COMMISSIONER BONGAIGAON P.O AND DIST- BONGAIGAON ASSAM PIN- 783380 4:THE SUPERINTENDENT OF POLICE(B) BONAGIAGON P.O AND DIST- BONGAIGAON ASSAM PIN- 783380 5:THE ELECTION COMMISSION OF INDIA GUWAHATI Page No.# 36/66 ASSAM 6:THE STATE CO-ORDINATOR NATIONAL REGISTER OF CITIZENS ASSAM
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Advocate for : MS. R CHOUDHURY Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA Linked Case : WP(C)/2432/2021 MAZIYA KHATUN D/O LATE FAZIL SHEIKH /WO SHANGSER ALI MOLLAH R/O VILL. BAGHAMARA P.S. DHUBRI DIST. DHUBRI ASSAM PIN 783301 VERSUS THE UNION OF INDIA AND 5 ORS REPRESENTED BY THE SECY. TO THE MINISTRY OF HOME AFFAIRS GOVT. OF INDIA SHASTRI BHAWAN TILOK MARG NEW DELHI-1 2:THE STATE OF ASSAM REPRESENTED BY THE COMMISSIONER AND SECY. TO THE HOME DEPTT. DISPUR GUWAHATI 6 3:THE DEPUTY COMMISSIONER DHUBRI ASSAM PIN 783301 4:THE SUPERINTENDENT OF POLICE (B) DHUBRI ASSAM PIN 783301 5:THE ELECTION COMMISSIONER OF INDIA NEW DELHI-1 Page No.# 37/66 6:THE STATE CO ORDINATOR NRC ASSAM BHANGAGARH GUWAHATI 5
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Advocate for : MR. A R SIKDAR Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS Linked Case : WP(C)/5766/2017 FAKAR UDDIN S/O- ABDUL MOTIN VILL- MOIRABARI EAST MOIRABARI P.O- MOIRABARI P.S- MOIRABARI DIST- MORIGAON ASSAM PIN- 782126 VERSUS THE UNION OF INDIA and 3 ORS. REP. BY THE SECRETARY TO THE GOVT OF INDIA MIN OF HOME AFFAIRS SHASTRI BHAWAN TILOK MARG NEW DELHI- 1 2:THE STATE OF ASSAM REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM HOME DEPARTMENT DISPUR GUWAHATI-6 3:THE SUPERINTENDENT OF POLICEB MORIGAON P.O- MORIGAON DIST- MORIGAON ASSAM PIN- 782001 4:THE DEPUTY COMMISSIONER MORIGAON P.O P.S AND DIST- MORIGAON ASSAM PIN- 782001 Page No.# 38/66
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Advocate for : MR.A R SIKDAR Advocate for : appearing for THE UNION OF INDIA and 3 ORS.
Linked Case : WP(C)/4701/2020 AAIYUDDIN ALI @ AINUDDIN ALI S/O- MAKBUL ALI VILL- PATHSALA GAON P.S. PATACHARKUCHI DIST.- BARPETA PIN- 781325 VERSUS THE UNION OF INDIA AND 6 ORS. REP. BY THE MINISTRY OF HOME AFFAIRS NEW DELHI PIN- 110001 2:THE STATE OF ASSAM REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM HOME DEPTT.
DISPUR GHY-06 3:THE DY. COMMISSIONER BARPETA DIST.- BARPETA ASSAM PIN- 781301 4:THE ELECTION COMMISSION OF INDIA NEW DELHI- 110001 5:THE STATE CO-ORDINATOR NATIONAL REGISTER OF CITIZENS ASSAM GHY-05 6:THE SUPERINTENDENT OF POLICE (B) BARPETA ASSAM 7:THE OFFICER-IN-CHARGE PATACHARKUCHI P.S. DIST.- BARPETA PIN- 781326
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Advocate for : MR H R A CHOUDHURY Page No.# 39/66 Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS.
Linked Case : WP(C)/8162/2017 AYNAL HAQUE S/O LATE HIKMAT ALI R/O VILL MULBARI MANTRAGHOLA PS ABHAYAPURI NOW MERERCHAR DIST. BONGAIGAON ASSAM VERSUS THE UNION OF INDIA and 3 ORS. REP. BY THE SECRETARY TO THE GOVT. OF INDIA MINISTRY OF HOME AFFAIRS SHASTRI BHAWAN NEW DELHI 2:THE STATE OF ASSAM REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM HOME DEPTT.
DISPUR GUWAHATI-6 3:THE DEPUTY COMMISSIONER BONGAIGAON PO and DIST. BONGAIGAON ASSAM PIN-783380 4:THE SUPERINTENDENT OF POLICE B BONGAIGAON PO. DIST. BONGAIGAON ASSAM PIN-783380
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Advocate for : MS.R CHOUDHURY Advocate for : appearing for THE UNION OF INDIA and 3 ORS.
Linked Case : WP(C)/5379/2017 AMINA BEGUM @ AMELA KHATUN D/O ABDULYA BEPARI @ ABDULYA SHEIKH BEPARI R/O VILLAGE-PUTHIMARI PS-LAKHIPUR Page No.# 40/66 DIST. GOALPARA ASSAM VERSUS THE UNION OF INDIA and 3 ORS. REP. BY THE SECRETARY TO THE GOVT. OF ASSAM HOME DEPTT.
DISPUR GUWAHATI-6 2:THE STATE OF ASSAM REP. BY THE COMMISSIONER and SECRETARY TO THE GOVT. OF ASSAM HOME DEPTT.
DISPUR GUWAHATI-6 3:THE SUPERINTENDENT OF POLICE B GOALPARA ASSAM 4:THE DEPUTY COMMISSIONER GOALPARA PS and DIST. GOALPARA ASSAM
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Advocate for : MR.A R SIKDAR Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA and 3 ORS.
Linked Case : WP(C)/5466/2019 MATIUR RAHMAN S/O- ABDUL KUDDUSH VILL- KANDHBARI (SONIROAD) P.S- MUKALMUA DIST- NALBARI ASSAM PIN- 781126 VERSUS THE UNION OF INDIA AND 6 ORS REP. BY THE SECRETARY TO THE GOVT OF INDIA MIN OF HOME AFFAIRS NEW DELHI- 01 2:THE ELECTION COMMISSION OF INDIA Page No.# 41/66 NEW DELHI- 01 3:THE STATE OF ASSAM REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM HOME DEPTT DISPUR GHY- 6 4:THE ASSAM COORDINATOR NRC BHANGAGARH ASSAM GHY- 5 5:THE DEPUTY COMMISSIONER DIST- NALBARI ASSAM PIN- 781335 6:THE SUPERINTENDENT OF POLICE(B) DIST- NALBARI ASSAM PIN- 781335 7:THE OFFICER IN CHARGE MUKALMUA POLICE STATION DIST- NALBARI ASSAM PIN- 781338
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Advocate for : MR. M U MAHMUD Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS Linked Case : WP(C)/3716/2017 JAHERA BIBI W/O MONSER ALI SK. D/O BASIR ALI @ MD. BASIR ALI @ BASIR ALI SHEIKH @ SHEIKH BASIR ALI VILL- UTTAR RAIPUR PART-I P.S. GOLAKGANJ DIST. DHUBRI ASSAM VERSUS THE UNION OF INDIA and 3 ORS. REP. BY ITS SECRETARY OF THE MINISTRY OF HOME AFFAIRS UNION OF INDIA NEW DELHI.
2:THE STATE OF ASSAM REP. BY THE COMMISSIONER and SECRETARY TO THE GOVT. OF ASSAM Page No.# 42/66 HOME DEPARTMENT DISPUR GUWAHATI-6.
3:THE DEPUTY COMMISISONER OF DHUBRI DISTRICT AT DHUBRI P.O. P.S. and DIST. DHUBRI ASSAM 4:THE SUPERINTENDENT OF POLICE B DHUBRI P.O. P.S. and DIST. DHUBRI ASSAM
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Advocate for : MR.A T SARKAR Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA and 3 ORS.
Linked Case : WP(C)/1219/2021 HASINA BEGUM D/O RAMJAN DEWAN (FATHER) AND SAKINA BEGUM (MOTHER) W/O KAYAMUDDIN DEWAN R/O VILL. NO. 2 NAMONIGAON RANGAPARA .P.S. RANGAPARA DIST. SONITPUR ASSAM.
VERSUS THE UNION OF INDIA AND 6 ORS REPRESENTED BY THE SECY. TO THE GOVT. OF INDIA MINISTRY OF HOME AFFAIRS SHASTRI BHAWAN TILAK MARG NEW DELHI 1 2:THE STATE OF ASSAM REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM HOME DEPTT.
DISPUR GHY 06 Page No.# 43/66 3:THE SUPERINTENDENT OF POLICE (B) SONITPUR ASSAM P.S. SONITPUR DIST. SONITPUR ASSAM.
4:THE ELECTION OFFICER SONITPUR P.S. SONITPUR DIST. SONITPUR ASSAM.
5:THE DEPUTY COMMISSIONER SONITPUR DIST. SONITPUR ASSAM.
6:THE CHIEF COORDINATOR NATIONAL REGISTER OF CITIZEN (NRC) ASSAM DIST. KAMRUP (M) ASSAM DISPUR GUWAHATI 06 7:THE ELECTION COMMISSION THE STATE OF ASSAM.
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Advocate for : MR A ALI Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS Linked Case : WP(C)/6305/2021 SOBAJUDDIN S/O. T. AMIR ALI @ AMIR ALI SHEIKH VILL. KHARUABANDHA P.O. FEKAMARI P.S. SOUTH SALMARA DIST. SOUTH SALMARA MANKACHAR (PREVIOUSLY KNOWN AS DHUBRI) ASSAM PIN-783135.
VERSUS Page No.# 44/66 THE UNION OF INDIA AND 9 ORS REP. BY THE SECRETARY MINISTRY OF HOME AFFAIRS GOVT. OF INDIA SHASTRI BHAWAN NEW DELHI-110001.
2:THE STATE OF ASSAM REP. BY THE SECRETARY TO THE GOVT. OF ASSAM HOME DEPTT.
DISPUR GUWAHATI-781006. 3:THE ELECTION COMMISSION OF INDIA REP. BY THE CHIEF ELECTION COMMISSION NIRVACHAN SADAN ASHOKA ROAD NEW DELHI-110001. 4:THE STATE COORDINATOR NATIONAL REGISTRATION OF CITIZENS ASSAM 1ST FLOOR ACHYUT PLAZA G.S. ROAD BHANGAGARH GUWAAHTI ASSAM PIN-781005.
5:THE DEPUTY COMMISSIONER SOUTH SALMARA KANKACHAR DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783135.
6:THE DEPUTY COMMISSIONER DHUBRI ASSAM PIN-783301.
7:THE FOREIGNERS TRIBUNAL KAMRUP (M) NO.3 AT GUWAHATI HEDAYATPUR GUWAHATI-03 DIST. KAMRUP (M) ASSAM.
Page No.# 45/66 8:THE DEPUTY COMMISSIONER OF POLICE (B) CITY GUWAHATI KAMRUP (M) ASSAM PIN-781001.
9:THE OFFICER IN CHARGE OF SOUTH SALMARA POLICE STATION P.O. SOUTH SALMARA DIST. SOUTH SALMARA MANKACHAR ASSAM PIN-783127 10:THE OFFICER IN CHARGE OF BASISTHA POLICE STATION P.O. BASISTHA GUWAHATI ASSAM PIN-781029.
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Advocate for : MS. D GHOSH Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 9 ORS Linked Case : WP(C)/5057/2019 ABU BAKKAR @ ABUBAKKAR SIDDIQUE S/O ABDUL MANNAN R/O VILL-JARANIGAON P.S. AND P.O.-LANKA DIST-HOJAI ASSAM PIN-782446 VERSUS THE UNION OF INDIA AND 7 ORS. REPRESENTED BY THE SECRETARY MINISTRY OF HOME AFFAIRS NEW DELHI-1 2:THE ELECTION COMMISSION OF INDIA REPRESENTED BY THE CHIEF ELECTORAL OFFICER ASSAM DISPUR GUWAHATI-6 3:THE REGISTRAR GENERAL OF INDIA Page No.# 46/66 REPRESENTED BY THE STATE COORDINATOR NRC (NATIONAL REGISTER OF CITIZENS) ASSAM ULUBARI GUWAHATI-5 4:THE STATE OF ASSAM REPRESENTED BY THE COMMISSIONER AND SECRETARY HOME DEPARTMENT DISPUR GUWAHATI-6 ASSAM 5:THE DEPUTY COMMISSIONER HOJAI DIST-HOJAI ASSAM PIN-782442 6:THE FOREIGNERS REGISTRATION OFFICER HOJAI DIST-HOJAI ASSAM PIN-78442 7:THE SUPERINTENDENT OF POLICE (BORDER) HOJAI DIST-HOJAI ASSAM PIN-78442 8:THE OFFICER-IN-CHARGE LANKA POLICE STATION DIST-HOJAI ASSAM PIN-782446
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Advocate for : ALHAJJ INAM UDDIN Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 7 ORS.
Linked Case : WP(C)/258/2018 TAHER ALI S/O ABUL HUSSAIN @ ABDUL HUSSAIN R/O VILL- KACHARI PETI PART-III P.S. ABHAYAPURI DIST. BONGAIGAON ASSAM VERSUS Page No.# 47/66 THE UNION OF INDIA REP. BY THE SECRETARY TO THE GOVT. OF INDIA MINISTRY OF HOME AFFAIRS SHASTRI BHAWAN NEW DELHI.
2:THE STATE OF ASSAM REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT.OF ASSAM HOME DEPARTMENT DISPUR GUWAHATI -6.
3:THE DEPUTY COMMISSIONER BONGAIGAON P.O. AND DIST. BONGAIGOAN ASSAM 4:THE SUPERINTENDENT OF POLICE (B) BONGAIGAON P.O. AND DIST. BONGAIGAON ASSAM 5:THE LECTION COMMISSION OF INDIA GUWAHATI ASSAM 6:THE STATE COORDINATOR NATIONAL REGISTRAR OF CITIZENS (NRC) ASSAM
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Advocate for : MS. R CHOUDHURY Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA Linked Case : WP(C)/5110/2017 MUSTT. HASENA BHANU W/O MD. SURAT JAMAL R/O VILL-SONTOSHPUR PART-II PS-MERECHAR DIST. BONGAIGAON VERSUS THE UNION OF INDIA and 3 ORS. REP. BY THE SECRETARY TO THE GOVT. OF INDIA MINISTRY OF HOME AFFAIRS Page No.# 48/66 SHASTRI BHAWAN NEW DELHI 2:THE STATE OF ASSAM REP. BY THE COMMISSIONER and SECRETARY TO THE GOVT.OF ASSAM HOME DEPTT.
DISPUR GUWAHATI-6 3:THE SUPERINTENDENT OF POLICE B BONGAIGAON PS and DIST. BONGAIGAON ASSAM 4:THE SUPERINTENDENT OF POLICE B BONGAIGAON PS and DIST. BONGAIGAON ASSAM 5:THE DEPUTY COMMISSIONER BONGAIGAON PO and DIST. BONGAIGAON ASSAM
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Advocate for : MR.M H TALUKDAR Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA and 3 ORS.
Linked Case : WP(C)/5150/2018 KARFULI NESSA D/O- AKKAS ALI W/O- ABDUR RAHIM VILL-RANGALU GAON P.S- KAMPUR DIST- NAGAON ASSAM PIN- 782103 VERSUS THE UNION OF INDIA AND 6 ORS REP. BY THE SECRETARY TO THE GOVT OF INDIA MIN OF HOME AFFAIRS NEW DELHI- 01 2:THE ELECTION COMMISSION OF INDIA NEW DELHI- 01 3:THE STATE OF ASSAM Page No.# 49/66 REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM HOME DEPTT DISPUR GUWAHATI- 6 4:THE ASSAM COORDINATOR OF NRC BHANGAGARH ASSAM GHY- 5 5:THE DEPUTY COMMISSIONER NAGAON DIST- NAGAON ASSAM PIN- 782001 6:THE SUPERINTENDENT OF POLICE(B) NAGAON DIST- NAGAON ASSAM PIN- 782001 7:THE OFFICER IN CHARGE KAMPUR POLICE STATION DIST- NAGAON ASSAM PIN- 782103
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Advocate for : MR. M U MAHMUD Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS Linked Case : WP(C)/561/2021 SAHAR ALI S/O- LT. JAYNAL ABDIN VILL- PORAGAON P.S. SORBHOG DIST.- BARPETA (ASSAM) VERSUS THE UNION OF INDIA AND 5 ORS REP. BY THE MINISTRY OF HOME AFFAIRS GOVT. OF INDIA NEW DELHI- 110001 2:THE ELECTION COMMISSIONER OF INDIA GOVT. OF INDIA Page No.# 50/66 NEW DELHI- 110001 3:THE STATE OF ASSAM REP. BY COMM. AND SECY. TO THE GOVT. OF ASSAM HOME DEPTT.
DISPUR GHY-06 4:THE STATE COORDINATOR NATIONAL REGISTER OF CITIZENS (NRC) BHANGAGARH GHY-5 5:THE DY. COMMISSIONER BARPETA DIST.- BARPETA ASSAM PIN- 781301 6:THE SUPERINTENDENT OF POLICE (B) BARPETA DIST.- BARPETA ASSAM PIN- 781301
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Advocate for : MR H R A CHOUDHURY Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS Linked Case : WP(C)/536/2018 CHIRATAN BIBI W/O MD. TAHER ALI R/O VILL- KASHIMPUR P.S. NALBARI DIST. NALBARI ASSAM PIN- 781335 VERSUS THE UNION OF INDIA AND 4 ORS REP. BY THE MINISTRY OF HOME DEPARTMENT NEW DELHI-1 2:THE STATE OF ASSAM REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM HOME DEPARTMENT DISPUR Page No.# 51/66 GUWAHATI-6 3:THE SUPERINTENDENT OF POLICE (B) NALBARI ASSAM 4:THE OFFICER-IN-CHARGE NALBARI POLICE STATION DIST. NALBARI ASSAM 5:THE DEPUTY COMMISSIONER DIST. NALBARI ASSAM PIN-781335
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Advocate for : MS F BEGUM Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 4 ORS Linked Case : WP(C)/1099/2021 DILBAR ALI MONDAL @ DILBAR HUSSAIN MANDAL S/O AFAJ ALI MANDAL @ AFAJ UDDIN SHEIKH VILL. JAMDOHA NO. 6 P.S. MANIKPUR DIST. BONGAIGAON ASSAM.
VERSUS THE UNION OF INDIA AND 5 ORS REPRESENTED BY ITS SECY. OF THE MINISTRY OF HOME AFFAIRS UNION OF INDIA NEW DELHI.
2:THE STATE OF ASSAM REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM HOME DEPTT.
DISPUR GUWAHATI 6 3:THE ELECTION COMMISSION OF INDIA REPRESENTED BY THE CHIEF ELECTION COMMISSIONER OF INDIA NIRVACHAN SADAN Page No.# 52/66 ASHOKA ROAD NEW DELHI.
4:THE STATE COORDINATOR OF NATIONAL REGISTER OF CITIZENS ASSAM 1ST FLOOR ACHYUT PLAZA GUWAHATI SHILLONG ROAD BHANGAGARH GUWAHATI ASSAM PIN 781005 5:THE DEPUTY COMMISSIONER OF BONGAIGAON DIST. AT BONGAIGAON P.O. P.S. AND DIST. BONGAIGAON ASSAM PIN 783380 6:THE SUPERINTENDENT OF POLICE (B) BONGAIGAON DIST. AT BONGAIGAON P.O. P.S. AND DIST. BONGAIGAON ASSAM PIN 783380
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Advocate for : MR. A T SARKAR Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS Linked Case : WP(C)/5165/2018 SOFIQUL ISLAM S/O. MD. MOTIOR RAHMAN @ MATIYAR RAHMAN @ ABDUL MOTIN @ MOTIUR RAHMAN VILLAGE- KUMRIPARA P.O. DARIDURI P.S. GOALPARA DIST. GOALPARA ASSAM.
VERSUS THE UNION OF INDIA AND 5 ORS. TO BE REP. BY THE SECRETARY GOVT. OF INDIA DEPTT. OF HOME AFFAIRS Page No.# 53/66 NEW DELHI INDIA.
2:THE STATE OF ASSAM TO BE REP. BY THE SECRETARY TO THE GOVT. OF ASSAM DEPTT. OF HOME DISPUR GUWAHATI-06.
3:THE SUPERINTENDENT OF POLICE (B) GOALPARA DIST. GOALPARA ASSAM.
4:THE DEPUTY COMMISSIONER GOALPARA DIST. GOALPARA ASSAM.
5:THE ELECTION COMMISSIONER OF INDIA NEW DELHI.
6:THE NRC CO-ORDINATOR NATIONAL REGISTER OF CITIZEN (NRC) ASSAM BHANGAGARH GUWAHATI-05.
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Advocate for : MR A R BHUYAN Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS.
Linked Case : WP(C)/7099/2021 AINUL HAQUE S/O MD. ABDUL HAMID ALIAS HAMID ALI VILLAGE NO.2 TULSIBARI P.S - RANGIA DIST-KAMRUP (R) ASSAM VERSUS THE UNION OF INDIA AND 7 ORS REP BY THE SECRETARY TO THE GOVT. OF INDIA MINISTRY OF HOME AFFAIRS NEW DELHI-01 Page No.# 54/66 2:THE STATE OF ASSAM REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM HOME DEPARTMENT DISPUR GUWAHATI-06 3:THE ELECTION COMMISSIN OF INDIA NEW DELHI 4:THE STATE COORDINATOR NRC ASSAM ACHYUT PLAZA BHANGAGARH GUWAHATI-05 5:THE STANDING COUNSEL SPECIAL FT AND BORDER SPECIAL FT AND BORDER 6:THE DEPUTY COMMISSIONER KAMRUP (R) ASSAM-03 7:THE SUPERINTENDENT OF POLICE (BORDER) KAMRUP (R) ASSAM PIN-781003 8:THE OFFICER IN CHARGE RANGIA POLICE STATION KAMRUP(R) ASSAM
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Advocate for : MR. P RAHMAN Advocate for : SC F.T appearing for THE UNION OF INDIA AND 7 ORS Linked Case : WP(C)/752/2020 SHARIFAN NESSA W/O- ABDUL HAMED VILL. PAKA BETBARI P.S. BARPETA DIST.- BARPETA ASSAM.
VERSUS Page No.# 55/66 THE UNION OF INDIA AND 5 ORS REP. BY THE SECY. TO THE GOVT. OF INDIA MINISTRY OF HOME AFFAIRS SHASTRI BHAWAN TILOK MARG NEW DELHI-1.
2:THE STATE OF ASSAM REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM MINISTRY OF HOME DEPTT. DISPUR GHY.-06.
3:THE DY. COMMISSIONER BARPETA ASSAM.
4:THE SUPDT. OF POLICE (B) BARPETA ASSAM. PIN- 781301. 5:ELECTION COMMISSION OF INDIA NEW DELHI-1.
6:THE STATE CO-ORDINATOR NRC ASSAM BHANGAGARH GUWAHATI-5.
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Advocate for : MR. A R SIKDAR Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS Linked Case : WP(C)/2480/2017 HASINA KHATUN W/O. NUR ALI D/O. LT. KAPASU SHEIKH VILL. KHELUAPARA PART-IV P.O. KHELUAPARA P.S. JOGIGHOPA DIST. BONGAIGAON.
VERSUS THE UNION OF INDIA and 3 ORS. REP. BY THE SECRETARY TO THE GOVT. OF INDIA Page No.# 56/66 MINISTRY OF HOME AFFAIRS SHASTRI BHAWAN NEW DELHI.
2:THE STATE OF ASSAM REP. BY THE COMM. and SECY. TO THE GOVT. OF ASSAM HOME DEPTT.
DISPUR GHY.-06.
3:THE DY. COMMISSIONER BONGAIGAON P.O. and DIST. BONGAIGAON ASSAM.
4:THE SUPDT. OF POLICE B BONGAIGAON P.O. and DIST. BONGAIGAON ASSAM.
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Advocate for : MS.N BEGUM Advocate for : appearing for THE UNION OF INDIA and 3 ORS.
Linked Case : WP(C)/5087/2018 MEHERJAN NESSA W/O- RAHIM ALI VILL- BHATIPARA P.S- MORNOI DIST- GOALPARA ASSAM PIN- 783107 VERSUS THE UNION OF INDIA AND 5 ORS REP. BY THE SECRETARY TO THE GOVT OF INDIA MIN OF HOME AFFAIRS SHASTRI BHAWAN TILOK MARG NEW DELHI- 01 2:ELECTION COMMISSION OF INDIA NEW DELHI- 01 3:THE STATE OF ASSAM Page No.# 57/66 REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM MIN OF HOME DEPTT DISPUR GUWAHATI- 6 4:THE STATE COORDINATOR NRC ASSAM BHANGAGARH GHY- 5 5:THE DEPUTY COMMISSIONER GOALPARA PIN- 783101 6:THE SUPERINTENDENT OF POLICE(B) GOALPARA ASSAM PIN- 783101
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Advocate for : MR. A R SIKDAR Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS Linked Case : WP(C)/5812/2021 SAJIRON NESSA @ SOJIRON NESSA @ SOJIBON NESSA D/O- MOTUL SK @ MOTIBAR RAHMAN W/O- ABDUL MAJID R/O- VILL- 126 NO. UZIRAR CHAR P.S.- PANCHARATNA DIST.- GOALPARA ASSAM VERSUS THE UNION OF INDIA AND 7 ORS REP. BY THE SECY. MINISTRY OF HOME AFFAIRS GOVT. OF INDIA SHASTRI BHAWAN NEW DELHI- 110001 2:THE STATE OF ASSAM REP. BY THE SECY. TO THE GOVT. OF ASSAM HOME DEPTT.
DISPUR GHY-06 3:THE ELECTION COMMISSION OF INDIA Page No.# 58/66 REP. BY THE CHIEF ELECTION COMMISSION NIRVACHAN SADAN ASHOKA ROAD NEW DELHI- 110001 4:THE STATE COORDINATOR NATIONAL REGISTRATION OF CITIZENS ASSAM 1ST FLOOR ACHYUT PLAZA G.S.ROAD BHANGAGARH GHY ASSAM PIN- 781005 5:THE FOREIGNERS TRIBUNAL NO.8 GOALPARA ASSAM DIST.- GOALPARA PIN- 783101 6:THE DY. COMMISSIONER GOALPARA P.O. GOALPARA P.S. GOALPARA DIST.- GOALPARA ASSAM PIN- 783101 7:THE SUPERINTENDENT OF POLICE (B) GOALPARA P.O. GOALPARA P.S. GOALPARA DIST.- GOALPARA ASSAM PIN- 783101 8:THE OFFICER-IN-CHARGE OF PANCHARATNA P.S. P.O. GOALPARA DIST.- GOALPARA ASSAM PIN- 783101
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Advocate for : MS. D GHOSH Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 7 ORS Linked Case : WP(C)/1525/2020 MIYA HUSSAIN S/O- NAJIMUDDIN Page No.# 59/66 REPRESENTING FATEMA KHATUN DIED ON 02.03.2019 D/O- JABED ALI R/O- VILL. KHUSRABARI P.S. GOBARDHANA DIST.- BAKSA ASSAM PIN- 781315.
VERSUS THE UNION OF INDIA AND 7 ORS. REP. BY THE SECY. MINISTRY OF HOME AFFAIRS GOVT. OF INDIA SHASTRI BHAWAN NEW DELHI- 110001.
2:THE STATE OF ASSAM REP. BY THE SECY. TO THE GOVT. OF ASSAM HOME DEPTT.
DISPUR GHY.-06.
3:THE ELECTION COMMISSION OF INDIA REP. BY THE CHIEF ELECTION COMMISSION NIRVACHAN SADAN ASHOKA ROAD NEW DELHI- 110001. 4:THE STATE COORDINATOR NATIONAL REGISTRATION OF CITIZENS ASSAM 1ST FLOOR ACHYUT PLAZA G.S. ROAD BHANGAGARH GUWAHATI ASSAM PIN- 781005.
5:THE DY. COMMISSIONER BARPETA P.O. AND P.S. BARPETA DIST. BARPETA ASSAM PIN- 781301.
6:THE FOREIGNERS TRIBUNAL NO. III BARPETA ASSAM Page No.# 60/66 DIST.- BARPETA ASSAM PIN- 781301.
7:THE SUPDT. OF POLICE (B) BARPETA P.O. AND P.S. BARPETA DIST. BARPETA ASSAM PIN- 781301.
8:THE OFFICER-IN-CHARGE OF GOBARDHANA POLICE STATION P.O. GOBARDHANA DIST.- BAKSA ASSAM PIN- 781315.
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Advocate for : MS. D GHOSH Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 7 ORS.
Linked Case : WP(C)/1094/2019 UJJALA DEY SINGH D/O- LT NONI GOPAL DEY W/O- INDRAJIT SINGH R/O- VILL- PUB-LUMDING NATUN BASTI P.S. LUMDING P.O. LUMDING DIST- HOJAI ASSAM PIN- 782447 VERSUS THE UNION OF INDIA AND 7 ORS. REP. BY THE SECY. MINISTRY OF HOME AFFAIRS NEW DELHI-1 2:THE ELECTION COMMISSION OF INDIA REP. BY THE CHIEF ELECTORAL OFFICER ASSAM DISPUR GHY-6 3:THE REGISTRAR GENERAL OF INDIA REP. BY THE STATE COORDINATOR Page No.# 61/66 NRC (NATIONAL REGISTER OF CITIZENS) ASSAM ULUBARI GHY-5 4:THE STATE OF ASSAM REP. BY THE COMM. AND SECY. HOME DEPTT.
DISPUR GHY-6 ASSAM 5:THE DY. COMMISSIONER HOJAI DIST- HOJAI ASSAM PIN- 782442 6:THE FOREIGNERS REGISTRATION OFFICER IN THE DIST. OF- HOJAI DIST- HOJAI ASSAM PIN- 78442 7:THE SUPERINTENDENT OF POLICE (B) IN THE DIST. OF- HOJAI DIST- HOJAI ASSAM PIN- 78442 8:THE OFFICER-IN-CHARGE LUMDING P.S. DIST- HOJAI ASSAM PIN- 782447
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Advocate for : ALHAJJ INAM UDDIN Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 7 ORS.
Linked Case : WP(C)/693/2021 MUSSTT. GOLAP JAN W/O- MD. JOYNAL ABEDIN D/O- MD. SABJE ALI @ MD. SOBEJ ALI VILL- GERUAMUKH P.O. GERUAATI BAZAR P.S. KHATOWAL DIST.- NAGAON ASSAM INDIA PIN- 782140 Page No.# 62/66 VERSUS THE UNION OF INDIA AND 5 ORS REP. BY THE SECY. TO THE GOVT. OF INDIA MINISTRY OF HOME AFFAIRS NEW DELHI- 110001 2:THE STATE OF ASSAM REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM HOME DEPTT.
DISPUR GHY-6 3:THE DY. COMMISSIONER NAGAON DIST.- NAGAON ASSAM PIN- 782002 4:THE ELECTION COMMISSION OF INDIA NEW DELHI- 110001 5:THE STATE COORDINATOR NATIONAL REGISTER OF CITIZENS ASSAM GHY-05 6:THE SUPERINTENDENT OF POLICE (B) NAGAON DIST.- NAGAON ASSAM PIN- 782002
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Advocate for : MR H R A CHOUDHURY Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS Linked Case : WP(C)/174/2020 JELEKA KHATUN @ JELEKA BEGUM D/O- RUPA KHA @ MD. RUPA KHA @ RUP KHA W/O- JAMAL ALI R/O- VILL- KHOPANIKUCHI P.O- KHOPANIKUCHI P.S- HAJO DIST- KAMRUP ASSAM Page No.# 63/66 VERSUS THE UNION OF INDIA AND 5 ORS REP. BY THE SECRETARY GOVT OF INDIA DEPTT OF HOME AFFAIRS NEW DELHI INDIA 2:THE STATE OF ASSAM REP. BY THE SECRETARY TO THE GOVT OF ASSAM DEPTT OF HOME DISPUR GUWAHATI- 06 3:THE ELECTION COMMISSION OF INDIA NIRVACHAN SADAN ASHOK ROAD NEW DELHI- 110001 4:THE STATE COORDINATOR NRC ASSAM BHANGAGARH GUWAHATI- 5 DIST- KAMRUP(M) ASSAM PIN- 781005 5:THE DEPUTY COMMISSIONER KAMRUP DIST- KAMRUP ASSAM PIN- 781031 6:THE SUPERINTENDENT OF POLICE (B) KAMRUP AMINGAON DIST- KAMRUP ASSAM PIN- 781031
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Advocate for : MR. A R SIKDAR Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS Linked Case : WP(C)/4450/2018 SAFIA KHATOON D/O- INNOSH ALI W/O- ROFIQUL ISLAM R/O- VILL- NO. 2 Page No.# 64/66 ADHABETI P.S. SOOTEA P.O. TEWARIPAL DIST- BISWANATH ASSAM PIN- 782417 VERSUS THE UNION OF INDIA AND 7 ORS. REP. BY THE SECY. MINISTRY OF HOME AFFAIRS NEW DELHI-1 2:THE ELECTION COMMISSION OF INDIA REP. BY THE CHIEF ELECTORAL OFFICER ASSAM DISPUR GHY-6 3:THE REGISTRAR GENERAL OF INDIA REP. BY THE STATE COORDINATOR NRC (NATIONAL REGISTER OF CITIZENS) ASSAM ULUBARI GHY-5 4:THE STATE OF ASSAM REP. BY THE COMM. AND SECY. HOME DEPTT.
DISPUR GHY-6 ASSAM 5:THE DY. COMMISSIONER BISWANATH DIST- BISWANATH ASSAM PIN- 782417 6:THE FOREIGNERS REGISTRATION OFFICER BISWANATH DIST- BISWANATH ASSAM PIN- 782417 7:THE SUPERINTENDENT OF POLICE (BOARDER) BISWANATH DIST- BISWANATH ASSAM PIN- 782417 Page No.# 65/66 8:THE OFFICER-IN-CHARGE SOOTEA P.S. DIST- BISWANATH ASSAM PIN- 782417
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Advocate for : ALHAJJ INAM UDDIN Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 7 ORS.
Linked Case : WP(C)/70/2021 SABJAN NESSA @ SAMARJAN NESSA W/O- KHOLIL MIA D/O- ABDUL JABBAR VILL- KHUSRABARI P.S. GOBARDHONA DIST.- BARPETA ASSAM PIN- 781317 VERSUS UNION OF INDIA AND 7 ORS. TO BE REP. BY SECY. TO THE GOVT. OF INDIA HOME DEPTT.
NORTH BLOCK NEW DELHI 2:THE ELECTION COMMISSION OF INDIA NIRVACHAN SADAN ASHOKA ROAD NEW DELHI PIN- 110001 3:THE STATE OF ASSAM TO BE REP. BY COMM. AND SECY. TO THE GOVT. OF ASSAM HOME DEPTT.
DISPUR GHY-06 4:THE STATE COORDINATOR OF NRC ASSAM BHANGAGARH GHY-5 5:ADDL. DIRECTOR GENERAL OF POLICE ASSAM (BORDER) BHANGAGARH Page No.# 66/66 GHY-05 6:THE DY. COMMISSIONER BARPETA DIST.- BARPETA ASSAM PIN- 784001 7:THE SUPERINTENDENT OF POLICE (B) BARPETA DIST.- BARPETA ASSAM PIN- 781317 8:THE MEMBER FOREIGNERS TRIBUNAL NO. 10TH BARPETA DIST.- BARPETA ASSAM PIN- 781317
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Advocate for : MR. N ISLAM Advocate for : ASSTT.S.G.I. appearing for UNION OF INDIA AND 7 ORS.
BEFORE HON'BLE THE CHIEF JUSTICE (ACTING) MR. N. KOTISWAR SINGH HON'BLE MR. JUSTICE NANI TAGIA Order 07-06-2022 [N. Kotiswar Singh, CJ (Acting)] List these matters after 2 (two) weeks.
JUDGE CHIEF JUSTICE (ACTING) Comparing Assistant