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State of Uttar Pradesh - Section

Section 21 in U.P. Zila Panchayats Service Rules, 1970

21. Appointment by direct recruitment.

- Where appointment to a post under sub-section (3) of Section 43 of the Act is to be made by direct recruitment, the Chunao Samiti constituted under Section 45 shall decide whether the selection shall be made by holding an interview or a written examination or both.