Patna High Court - Orders
Bisheshwar Kumar And Ors vs The State Of Bihar And Ors on 17 April, 2019
Author: Mohit Kumar Shah
Bench: Mohit Kumar Shah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.3837 of 2019
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1. Bisheshwar Kumar Son of Laxman Singh, Resident of Mohalla- Pokhra,
Police Station- Nagar Hajipur, District-Vaishali. At present posted and
working as an Assistant Teacher in Govt. Primary School Eraji Kanchanpur,
Block-Bidupur, District-Vaishali
2. Manju Kumari Wife of Arvind Kumar, Resident of Village - Karnpura,
Police Station- Ganga Bridge, District-Vaishali. At present posted and
working as an Assistant Teacher in Govt Primary School Karnpura, Block-
Hajipur, District-Vaishal
3. Manoj Kumar Son of Late Vishwanath Choudhary, Resident of Village -
Jethui, Police Station- Industrial Area, District-Vaishali. At present posted
and working as an Assistant Teacher in Govt Upgraded Middle School
Dhanegoraul, Block-Goraul, District-Vaishali
4. Arvind Kumar Singh Son of Lalan Prasad Singh, Resident of Village -
Jurawanpur Karari, Police Station- Jurawanpur, District-Vaishali. At present
posted and working as a Headmaster in Govt Upgraded Middle School
Jurawanpur Karari Bindtola, Block-Raghopur, District-Vaishali
5. Ram Naresh Choudhary Son of Rajendra Choudhary, Resident of Mohalla -
Station Road Mahnar, Police Station- Mahnar, District-Vaishali. At present
posted and working as a Headmaster in Govt Upgraded Middle School
Sahdei Khurd, Block-Sahdei Bujurg, Distt.- Vaishali
6. Anil Thakur Son of Ramchandra Thakur, Resident of Village - Chakesho,
Police Station- Mahnar, District-Vaishali. At present posted and working as a
Headmaster in Govt Middle School Wajitpur, Block-Bidupur, Distt.- Vaishali
7. Shailendra Kumar Son of Ramashankar Ram, Resident of Village - Chhoti
Marai, Police Station- Hajipur, District-Vaishali. At present posted and
working as an Assistant Teacher in Govt Upgraded Middle School Basra,
Block-Rajapakar, Distt.- Vaishali
8. Arun Kumar Singh Son of Nandkishor Singh, Resident of Village - Sirsa
Biran, Police Station- Lalganj, District-Vaishali. At present posted and
working as an Assistant Teacher in Govt Upgraded Middle School
Niyamatpur Sahtha, Block-Bhagwanpur, Distt.- Vaishali
9. Braj Kishor Sah Son of Laxman Sah, Resident of Mohalla - Daudnagar,
Police Station- Vaishali, District-Vaishali. At present posted and working as
a Headmaster in Govt Middle School Phuladh, Block-Vaishali, Distt.-
Vaishali
10. Dinesh Singh Son of Late Haricharan Singh, Resident of Village -
Chakmansur, Police Station- Vaishali, District-Vaishali. At present posted
and working as a Headmaster in Govt Middle School Chakmansur, Block-
Vaishali, Distt.- Vaishal
11. Vinod Kumar Paswan Son of Kalicharan Paswan, Resident of Village -
Panapur Kayam, Police Station- Bidupur, District-Vaishali. At present posted
and working as an Assistant Teacher in Govt Upgraded Middle School
Maniyarpur, Block-Bidupur, Distt.- Vaishal
12. Savitri Kumari Wife of Late Braj Kishor Rai, Resident of Mohalla - Umesh
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Cinema Road, Digghi Purvi, Police Station- Sadar Thana Hajipur, District-
Vaishali. At present posted and working as an Assistant Teacher in Govt
Primary School Pattilhi, Block-Hajipur, Distt.- Vaishal
13. Vijay Krishna Singh Son of Rameshwar Prasad Singh, Resident of Mohalla-
Andar Kila, Police Station- Nagar Thana, Hajipur, District-Vaishali. At
present posted and working as a Headmaster in Govt Upgraded Middle
School Chandpura ,Kanya, Block-Bidupur, Distt.- Vaishali
14. Manim Hayat Khan Son of Late Zahiruddin Khan, Resident of Village -
Majhauli, Police Station- Vaishali, District-Vaishali. At present posted and
working as an Assistant Teacher in Govt Upgraded Middle School Akilabad,
Block-Hajipur, Distt.- Vaishali
15. Badri Sahni Son of Late Asharfi Sahni, Resident of Village - Sonpur, Police
Station- Sonpur, District-Saran. At present posted and working as an
Assistant Teacher in Govt Primary School Basudeopur Chaputa ,Purvi,
Block-Hajipur, Distt.- Vaishali
16. Kishor Kumar Son of Paras Nath Singh, Resident of Village - Garahi, Police
Station- Jandaha, District-Vaishali. At present posted and working as an
Assistant Teacher in Govt Upgraded Middle School Afzalpur, Block-Sahdei
Bujurg, Distt.- Vaishali
17. Ajay Kumar Singh Son of Kailash Singh, Resident of Village - Sirjua, Police
Station- Gogari, District-Khagaria. At present posted and working as a
Headmaster in Govt Middle School Veerpur, Block-Raghopur, Distt.-
Vaishali
18. Rajeev Kumar Singh Son of Narendra Prasad Singh, Resident of Village -
Jurawanpur Karari, Police Station- Jurawanpur, District-Vaishali. At present
posted and working as Headmaster in Govt Middle School Chak Singar,
Block-Raghopur, Distt.- Vaishali
19. Krishna Kumar Singh Son of Brahm Deo Singh, Resident of Village -
Hasanpur, Police Station- Mahnar, District-Vaishali. At present posted and
working as a Headmaster in Govt Middle School Mahnar Balak, Block-
Mahnar, Distt.- Vaishali
20. Subodh Kumar Prasad Son of Late Harishankar Prasad, Resident of Mohalla
- Chitragupta Colony, Mahnar, Police Station- Mahnar, District-Vaishali. At
present posted and working as an Assistant Teacher in Govt Middle School
Mahnar Balak, Block-Mahnar, Distt.- Vaishali.
21. Prem Kumar Jaiswal Son of Late Bhuvaneshwar Prasad Jaiswal, Resident of
Village - Mahnar, Police Station- Mahnar, District-Vaishali. At present
posted and working as an Assistant Teacher in Govt Upgraded Middle
School Maniyarpur, Block-Bidupur, Distt.- Vaishali.
22. Rajdeo Rai Son of Late Madhusudan Rai, Resident of Village - Amer, Police
Station- Bidupur, District-Vaishali. At present posted and working as an
Assistant Teacher in Govt Upgraded Middle Dovar Kothi, Block-Rajapakar,
Distt.- Vaishali.
23. Kaushar Prawez Khan Son of Sageer Alam Khan, Resident of Village -
Majhauli, Police Station- Vaishali, District-Vaishali. At present posted and
working as an Assistant Teacher in Govt Upgraded Middle School
Bhikhanpura Urdu, Block-Goraul, Distt.- Vaishali
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24. Jai Shankar Thakur Son of Late Dinesh Thakur, Resident of Village - Alipur
Hatta, Police Station- Mahnar, District-Vaishali. At present posted and
working as a Headmaster in Govt Middle School Mahnar -II, Block-Mahnar,
Distt.- Vaishali.
25. Sakaldeep Kumar Son of Late Laddu Lal Sah, Resident of Mohalla - Sahu
Mohalla Mahnar, Police Station- Mahnar, District-Vaishali. At present
posted and working as a Headmaster in Govt Middle School Desh Rajpur,
Block-Mahnar, Distt.- Vaishali.
26. Radhubir Rajak Son of Late Nagina Baitha, Resident of Mohalla - Bagmali,
Ward No. 5, Police Station- Nagar Hajipur, District-Vaishali. At present
posted and working as a Headmaster in Govt Middle School Ajmatpur,
Block-Hajipur, Distt.- Vaishali.
27. Dileep Kumar Son of Late Chandarika Singh, Resident of Village - Pakri,
Police Station- Mahua, District-Vaishali. At present posted and working as a
Headmaster in Govt Middle School Fatahpur, Block-Goraul, Distt.- Vaishali
28. Harendra Ram Son of Late Khub Lal Ram, Resident of Village - Ramdaspur,
Police Station- Goraul, District-Vaishali. At present posted and working as a
Headmaster in Govt Upgraded Middle School Shekhpur Salona, Block-
Goraul, Distt.- Vaishali.
29. Jai Prakash Singh Son of Late Upendra Singh, Resident of Village -
Chamarhara, Police Station- Mahnar, District-Vaishali. At present posted and
working as a Headmaster in Govt Upgraded Middle School Hasanpur
Bishai, Block-Mahnar, Distt.- Vaishali.
30. Jitendra Kumar Jha Son of Late Jangi Jha, Resident of Village - Ishahakpur,
Police Station- Mahnar, District-Vaishali. At present posted and working as a
Headmaster in Govt Upgraded Middle School Lodipur Phatikwara, Block-
Mahnar, Distt.- Vaishali.
31. Ram Babu Rajak Son of Brahmdeo Rajak, Resident of Village - Lawapur,
Police Station- Mahnar, District-Vaishali. At present posted and working as a
Headmaster in Govt Upgraded Middle School Murauwatpur, Block-Sahdei
Bujurg, Distt.- Vaishali.
32. Sanjay Kumar Sinha Son of Late Vishambhar Prasad Sinha, Resident of
Village - Digghi Kala Purvi, Gandhi Ashram, Police Station- Sadar Hajipur,
District-Vaishali. At present posted and working as an Assistant Teacher in
Govt Kanya Middle School Hathsarganj, Block-Hajipur, Distt.- Vaishali.
33. Basant Kumar Sinha Son of Late Pashupati Prasad, Resident of Village -
Satpura, Police Station- Goraul, District-Vaishali. At present posted and
working as an Assistant Teacher in Govt Upgraded Middle School Fulhara,
Block-Hajipur, Distt.- Vaishali.
34. Upendra Singh Son of Late Basu Singh, Resident of Village - Sultanpur,
Police Station- Industrial Area, District-Vaishali. At present posted and
working as a Headmaster in Govt Upgraded Middle School Dhamauli,
Block-Hajipur, Distt.- Vaishali
35. Kashi Prasad Son of Ganga Vishnu Sah, Resident of Village - Bhagwanpur
Khajuri, Police Station- Baligaon, District-Vaishali. At present posted and
working as a Headmaster in Govt Upgraded Middle School Fulhara, Block-
Hajipur, Distt.- Vaishali.
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36. Arvind Kumar Mishra Son of Ram Nandan Mishra, Resident of Village -
Digghi Kala Purvi, Police Station- Sadar Hajipur, District-Vaishali. At
present posted and working as an Assistant Teacher in Govt Upgraded
Middle School Mukundpur, Block-Rajapakar, Distt.- Vaishali.
37. Abhay Kumar Singh Son of Late Baleshwar Prasad Singh, Resident of
Village - Jagdishpur, Police Station- Jandaha, District-Vaishali. At present
posted and working as a Headmaster in Govt Middle School Balwa
Kuwanri, Block-Hajipur, Distt.- Vaishali.
38. Gulam Rasool Son of Ali Hasan, Resident of Village - Majlispur, Police
Station- Bidupur, District-Vaishali. At present posted and working as an
Assistant Teacher in Govt Middle School Jurawanpur Gopalpur, Block-
Bidupur, Distt.- Vaishali.
39. Brajbhushan Son of Late Ramnandan Das, Resident of Village - Dilawarpur
Govardhan Tole Nanakchak, Police Station- Bidupur, District-Vaishali. At
present posted and working a Headmaster in Govt Middle School Ajampur,
Block-Desari, Distt.- Vaishali.
40. Shyam Kumar Son of Late Rameshwar Sah, Resident of Mohalla -
Kushwaha Dharmshala Road, Mahnar, Police Station- Mahnar, District-
Vaishali. At present posted and working as a Headmaster in Govt Middle
School Kailabad, Block-Mahnar, Distt.- Vaishali.
41. Shiv Balak Prasad Son of Late Makuni Ram, Resident of Village - Veerpur,
Police Station- Jurawanpur, District-Vaishali. At present posted and working
as a Headmaster in Govt Upgraded Middle School Purshottampur Nand,
Block-Raghopur, Distt.- Vaishali.
42. Akhilesh Kumar Son of Bhogendra Thakur, Resident of Village - Panapur
Bateshwarnath, Police Station- Jandaha, District-Vaishali. At present posted
and working as an Assistant Teacher in Govt Primary School Pahetia
Paschimi, Block-Hajipur, Distt.- Vaishali.
43. Dileep Kumar Tagore Son of Ram Dayal Thakur, Resident of Village -
Bagmusa, Police Station- Hajipur, District-Vaishali. At present posted and
working as a Headmaster in Govt Middle School Agarpur Hindi, Block-
Lalganj, Distt.- Vaishali.
44. Ajeet Kumar Singh Son of Yaduvir Singh, Resident of Village - Hashanpur,
Police Station- Mahnar, District-Vaishali. At present posted and working as
an Assistant Teacher in Govt Middle School Hashanpur, Block-Mahnar,
Distt.- Vaishali.
45. Md. Qyamuddin Son of Late Abdul Gani, Resident of Mohalla - Ashiyana
Colony Sanchipatti, Police Station- Hajipur, District-Vaishali. At present
posted and working as a Headmaster in Govt Urdu Middle School
Attaullahpur, Block-Lalganj, Distt.- Vaishali.
46. Surendra Paswan Son of Jagdish Paswan, Resident of Village - Chainpur
Baghel, Police Station- Desari, District-Vaishali. At present posted and
working as a Headmaster in Govt Upgraded Middle School Ahmadpur
Lakhni, Block-Hajipur, Distt.- Vaishali.
47. Manoj Kumar Sah Son of Premchand Sah, Resident of Mohalla - Hathsar
Ganj, Ward No. 2, Police Station- Nagar Thana, District-Vaishali. At present
posted and working as a Headmaster in Govt Upgraded Middle School
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Vishnupur Chaklala, Block-Hajipur, Distt.- Vaishali0.
48. Md. Naim Ahmad Son of Md. Hakim, Resident of Village - Mathura, Police
Station- Bidupur, District-Vaishali. At present posted and working as an
Assistant Teacher in Govt Primary School Vishnupur Ijara, Block-Desari,
Distt.- Vaishali
49. Baidyanath Prasad Son of Late Ram Lakhan Prasad, Resident of Village -
Dharmpur Ramrai, Police Station- Desari, District-Vaishali. At present
posted and working as an Assistant Teacher in Govt Middle School Desari
Balak, Block-Desari, Distt.- Vaishali.
50. Abdul Sahab Son of Late Abdul Wahab, Resident of Village - Bagdulhan,
Police Station- Nagar Thana Hajipur, District-Vaishali. At present posted and
working as a Headmaster in Govt Upgraded Middle School Titidha Kanya,
Block-Hajipur, Distt.- Vaishali.
51. Rana Mukulesh Kumar Singh Son of Late Rana Ramakant Singh, Resident
of Village - Raspur Patasila, Police Station- Mohiuddin Nagar, District-
Samastipur. At present posted and working as a Headmaster in Govt Middle
School Ghataro, Block-Lalganj, Distt.- Vaishali.
52. Sanjay Kumar Son of Late Gorakh Mahto, Resident of Village -
Chakmansur, Police Station- Vaishali, District-Vaishali. At present posted
and working as a Headmaster in Govt Middle School Repura Balak, Block-
Lalganj, Distt.- Vaishali.
53. Manoj Kumar Son of Late Lalchand Choudhary, Resident of Mohalla -
Sahajatpur Andar Kila, Police Station- Hajipur, District-Vaishali. At present
posted and working as an Assistant Teacher in Govt Middle School
Rambhadra, Block-Hajipur, Distt.- Vaishali.
54. Kamta Prasad Singh Son of Mahesh Singh, Resident of Village - Bochaha,
Police Station- Mohiuddin Nagar, District-Samastipur. At present posted and
working as a Headmaster in Govt Upgraded Middle School Mansurpur,
Block-Bhagwanpur, Distt.- Vaishali.
55. Nageshwar Kumar Son of Hazari Prasad Sah, Resident of Village - Nawada,
Police Station- Vaishali, District-Vaishali. At present posted and working as
a Headmaster in Govt Middle School Daudnagar Kanya, Block-Vaishali,
Distt.- Vaishali.
56. Manoj Choudhary Son of Late Madan Choudhary, Resident of Village -
Murauwatpur, Police Station- Desari, District-Vaishali. At present posted
and working as an Assistant Teacher in Govt Middle School Mahnar Kanya,
Block-Mahnar, Distt.- Vaishali.
57. Shiv Shankar Choudhary Son of Mohan Choudhary, Resident of Village -
Phulhara Bazar, Police Station- Rajapakar, District-Vaishali. At present
posted and working as an Assistant Teacher in Govt Upgraded Middle
School Randaha Purvi , Block-Hajipur, Distt.- Vaishali.
58. Manoj Rajak Son of Mahendra Rajak, Resident of Village - Akilabad, Police
Station- Hajipur Sadar, District-Vaishali. At present posted and working as a
Headmaster in Govt Upgraded Middle School Thegadih, Block-Lalganj,
Distt.- Vaishali.
59. Manoj Kumar Sah Son of Ramdeo Sah, Resident of Village - Kutubpur
Dumari, Police Station- Sadar Hajipur, District-Vaishali. At present posted
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and working as a Headmaster in Govt Upgraded Middle School Shamachak,
Block-Hajipur, Distt.- Vaishali.
60. Krishna Nandan Gupta Son of Ramnavmi Sah, Resident of Village - Gadai
Sarai, Police Station- Sadar Hajipur, District-Vaishali. At present posted and
working as a Headmaster in Govt Upgraded Middle School Jagodih ,SC,
Block-Lalganj, Distt.- Vaishali.
61. Anandi Paswan Son of Jailal Paswan, Resident of Village - Sultanpur, Police
Station- BIdupur, District-Vaishali. At present posted and working as a
Headmaster in Govt Upgraded Middle School Govindpur Jhakhraha, Block-
Rajapakar, Distt.- Vaishali.
62. Saroj Kumar Singh Son of Late Govind Singh, Resident of Village -
Raghopur, Police Station- Jurawanpur, District-Vaishali. At present posted
and working as a Headmaster in Govt Middle School Raghopur Balika,
Block-Raghopur, Distt.- Vaishali.
63. Banshidhar Pankaj Son of Late Vidyadhar Jha, Resident of Village -
Krishnawara, Police Station- Patepur, District-Vaishali. At present posted
and working as a Headmaster in Govt Middle School Panapur Dharampur,
Block-Bidupur, Distt.- Vaishali.
64. Parwez Alam Son of Hakiqur Rahman, Resident of Village - Akhtiyarpur
Doghra, Police Station- Baligaon, District-Vaishali. At present posted and
working as a Headmaster in Govt Upgraded Middle School Bhikhanpura
Urdu, Block-Goraul, Distt.- Vaishali
65. Neeraj Kumar Son of Satya Narayan Prasad Gupta, Resident of Village -
Atardah, Police Station- Sadar, District-Muzaffarupr. At present posted and
working as a Headmaster in Govt Upgraded Middle School Sherpur Jalal,
Block-Chehra Kala, Distt.- Vaishali
66. Ram Pravesh Kumar Son of Late Gopali Paswan, Resident of Village -
Keeratpur Rajaram, Police Station- Bhagwanpur, District-Vaishali. At
present posted and working as a Headmaster in Govt Upgraded Middle
School Turki Dakshini, Block-Goraul, Distt.- Vaishali.
67. Chandeshwar Prasad Son of Yugal Baitha, Resident of Village - Bidupur
Dih, Police Station- Bidupur, District-Vaishali. At present posted and
working as a Headmaster in Govt Upgraded Middle School Saraipur, Block-
Raghopur, Distt.- Vaishali.
68. Pramod Kumar Son of Late Arjun Patel, Resident of Village - Gurmiya,
Police Station- Kartaha, District-Vaishali. At present posted and working as
a Headmaster in Govt Middle School Paura, Block-Lalganj, Distt.- Vaishali.
69. Soneek Mohan Son of Brajmohan Prasad Singh, Resident of Mohalla - Sri
Krishnapuri Baghmali, Police Station- Hajipur, District-Vaishali. At present
posted and working as an Assistant Teacher in Govt Primary School Arra
West, Block-Hajipur, Distt.- Vaishali.
70. Vishnudeo Sah Son of Ram Anoop Sah, Resident of Village - Panapur
Langa, Police Station- Sadar Hajipur, District-Vaishali. At present posted
and working as an Assistant Teachear in Govt Upgraded Middle School
Fatehpur, Block-Rajapakar, Distt.- Vaishali.
71. Md. Jamil Ahmad Son of Late Md. Wakil Ahmad, Resident of Village -
Murgiya Chak Mohammadabad, Police Station- Sarai, District-Vaishali. At
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present posted and working as an Assistant Teacher in Govt Primary School
Mansinghpur Urdu, Block-Rajapakar, Distt.- Vaishali.
72. Mahfooz Alam Son of Late Md. Shafique Ansari, Resident of Village -
Mirchagarh, Police Station- Sarai, District-Vaishali. At present posted and
working as an Assistant Teacher in Govt Primary School Mansinghpur Urdu,
Block-Rajapakar, Distt.- Vaishali
73. Md. Jamil Ahmad Son of Late Md.Yaseen Ansari, Resident of Village -
Mirchagarh, Police Station- Sarai, District-Vaishali. At present posted and
working as an Assistant Teacher in Govt Primary Middle School Matiyara
Urdu, Block-Rajapakar, Distt.- Vaishali.
74. Madan Paswan Son of Ghamu Paswan, Resident of Village - Kartaha, Police
Station- Kartahan, District-Vaishali. At present posted and working as an
Assistant Teacher in Govt Middle School Kartaha, Block-Lalganj, Distt.-
Vaishali.
75. Sanjay Paswan Son of Late Ram Ugrah Manjhi, Resident of Village -
Pachbhinda, Police Station- Taraiya, District-Saran. At present posted and
working as an Assistant Teacher in Govt N.P.S. Ghataro Dakshini, Block-
Lalganj, Distt.- Vaishali.
76. Vinod Kumar Ram Son of Late Yogendra Ram, Resident of Village -
Achalpur, Police Station- Derni, District-Saran. At present posted and
working as an Assistant Teacher in Govt N.P.S. Ghataro Dakshini, Block-
Lalganj, Distt.- Vaishali.
77. Sudama Prasad Son of Late Krishna Prasad, Resident of Village - Bhairopur
Nijamat, Police Station- Doriganj, District-Saran. At present posted and
working as an Assistant Teacher in Govt Upgraded Middle School Hasanpur,
Block-Bidupur, Distt.- Vaishali.
78. Bindeshwar Kumar Son of Yugal Baitha, Resident of Village - Jadhua
Kumhar Toli, Police Station- Nagar Thana Hajipur, District-Vaishali. At
present posted and working as a Headmaster in Govt Upgraded Middle
School Andar Bara, Block-Hajipur, Distt.- Vaishali.
79. Ramanuj Prasad Son of Late Rameshwar Mahto, Resident of Mohalla - Veer
Kunwar Singh Colony, South Toli, Police Station- Hajipur Town, District-
Vaishali. At present posted and working as a Headmaster in Govt Middle
School Agarpur Urdu, Block-Lalganj, Distt.- Vaishali.
80. Lalita Kumari Wife of Late Rameshwar Mahto, Resident of Mohalla - Veer
Kunwar Singh Colony, South Toli, Police Station- Hajipur Town, District-
Vaishali. At present posted and working as an Assistant Teacher in Govt
Girls Middle School Daudnagar, Block-Vaishali, Distt.- Vaishali
81. Vinod Ram Son of Rampreet Ram, Resident of Village - Lawapur Narayan,
Police Station- Mahnar, District-Vaishali. At present posted and working as
an Assistant Teacher in Govt Middle School Deshrajpur, Block-Mahnar,
Distt.- Vaishali.
82. Md. Naim Son of Late Abdul Jalil, Resident of Mohalla - New Road
Mahnar, Ward No. 12, Police Station- Mahnar, District-Vaishali. At present
posted and working as an Assistant Teacher in Govt Upgraded Middle
School Bariyarpur, Block-Sahdei Bujurg, Distt.- Vaishali
83. Sohailunnabi Son of Late Md. Rahmatullah, Resident of Village - Kharjama,
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Ward No. 2, Police Station- Mahnar, District-Vaishali. At present posted and
working as an Assistant Teacher in Govt Upgraded Middle School
Bariyarupr, Block-Sahdei Buujurg, Distt.- Vaishali.
84. Vivekanand Singh Son of Late Raghunath Singh, Resident of Village -
Basudeopur Chandel, Police Station- Mahnar, District-Vaishali. At present
posted and working as an Assistant Teacher in Govt Primary School Jalalpur,
Block-Mahnar, Distt.- Vaishali
85. Meena Kumari Wife of Late Ravindra Prasad Singh, Resident of Village -
Basudeopur Chandel, Police Station- Mahnar, District-Vaishali. At present
posted and working as an Assistant Teacher in Govt Middle School
Basudeopur Chandel, Block-Mahnar, Distt.- Vaishali
86. Sujeet Kumar Son of Rajkishor Singh, Resident of Village - Desari, Police
Station- Desari, District-Vaishali. At present posted and working as a
Headmaster in Govt Middle School Desari Balak, Block-Desari, Distt.-
Vaishali.
87. Keshav Paswan Son of Vishwanath Paswan, Resident of Village -
Ishahakpur, Police Station- Mahnar, District-Vaishali. At present posted and
working as an Assistant Teacher in Govt Upgraded Middle School Allipur
Hatta, Block-Mahnar, Distt.- Vaishali.
88. Balendra Rajak Son of Late Mahavir Rajak, Resident of Village - Bedauliya,
Police Station- Jandaha, District-Vaishali. At present posted and working as
an Assistant Teacher in Govt Middle School Mahindwara, Block-Mahnar,
Distt.- Vaishali
89. Rajesh Kumar Pandey Son of Late Ram Lagan Pandey, Resident of Village -
Banthu, Police Station- Bhagwanpur, District-Vaishali. At present posted and
working as an Assistant Teacher in Govt Middle School Belwarghat, Block-
Goraul, Distt.- Vaishali.
90. Devendra Ram Son of Gati Ram, Resident of Village - Ram Math, Police
Station- Belsar, District-Vaishali. At present posted and working as a
Headmaster in Govt Middle School Jagdishpur, Block-Patedhi Belsar, Distt.-
Vaishali.
91. Shailesh Kumar Jha Son of Late Ravindra Jha, Resident of Village -
Madhubani, Police Station- Sadar, District-Muzaffarpur. At present posted
and working as an Assistant Teacher in Govt Upgraded Middle School
Bahadupur Godhian, Block-Goraul, Distt.- Vaishali
92. Kumar Nawal Kishor Son of Harihar Choudhary, Resident of Village -
Madarna, Police Station- Vaishali, District-Vaishali. At present posted and
working as a Headmaster in Govt Upgraded Middle School Rajkhand,
Block-Goraul, Distt.- Vaishali.
93. Sarita Kumari Wife of Ravindra Prasad Singh, Resident of Mohalla -
Meenapur, Police Station- Hajipur, District-Vaishali. At present posted and
working as an Assistant Teacher in Govt Middle School Meenapur, Block-
Hajipur, Distt.- Vaishali.
94. Kamlesh Pd. Sahu Son of Late Devendranath Prasad Sahu, Resident of
Village - Gyaspur, Police Station- Paroo, District-Muzaffarpur. At present
posted and working as a Headmaster in Govt Upgraded Middle School
Laxmi Narayanpur, Block-Goraul, Distt.- Vaishali.
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95. Akhilesh Kumar Son of Ramanand Sah, Resident of Village - Dhanegoraul,
Police Station- Goraul, District-Vaishali. At present posted and working as a
Headmaster in Govt Upgraded Middle School Manpura, Block-Goraul,
Distt.- Vaishali
96. Shankar Kumar Son of Late Bindeshar Baitha, Resident of Village -
Narayanpur Bedauliya, Police Station- Goraul, District-Vaishali. At present
posted and working as a Headmaster in Govt Upgraded Middle School
Malikpura, Block-Goraul, Distt.- Vaishali.
97. Lalit Kishor Kumar Son of Late Banshidhar Mahto, Resident of Village -
Gandhi Ashram, Police Station- Hajipur, District-Vaishali. At present posted
and working as a Headmaster in Govt Upgraded Middle School
Dhanegoraul, Block-Goraul, Distt.- Vaishali
98. Ranjeet Thakur Son of Brajnandan Thakur, Resident of Village - Biwipur,
Police Station- Patedhi Belsar, District-Vaishali. At present posted and
working as an Assistant Teacher in Govt Upgraded Middle School Manpura,
Block-Goraul, Distt.- Vaishali.
99. Abhay Kumar Mishra Son of Rajdeo Mishra, Resident of Village -
Bhagwanpur, Police Station- Bathnaha, District-Muzaffarpur. At present
posted and working as an Assistant Teacher in Govt Upgraded Middle
School Bahadurpur, Block-Goraul, Distt.- Vaishali.
100 Navin Kumar Son of Late Harishankar Prasad Singh, Resident of Village -
. Mandaidih, Police Station- Patepur, District-Vishali. At present posted and
working as a Headmaster in Govt Middle School Shambhupur Koari, Block-
Bhagwanpur, Distt.- Vaishali.
101 Kaushal Kishor Son of Binda Prasad, Resident of Village - Shekhpur, Police
. Station- Ahiyapur, District-Muzaffarpur. At present posted and working as
an Assistant Teacher in Govt Upgraded Middle School Raghuasoi, Block-
Bhagwanpur, Distt.- Vaishali.
102 Manoj Tiwari Son of Katlal Tiwari, Resident of Village - Kulharia, Police
. Station- Parbatta, District-Khagaria. At present posted and working as an
Assistant Teacher in Govt Middle School Askaranpur, Block-Bhagwanpur,
Distt.- Vaishali.
103 Sanjay Kumar Son of Rajmangal Thakur, Resident of Village - Prahladpur,
. Police Station- Musahari, District-Muzaffarupr. At present posted and
working as an Assistant Teacher in Govt Upgraded Middle School Kutubpur,
Block-Bhagwanpur, Distt.- Vaishali.
... ... Petitioner/s
Versus
1. The State of Bihar
2. The Principal Secretary Department of Education, Government of Bihar,
Patna.
3. The Principal Secretary Department of Finance, Government of Bihar,
Patna.
4. The Director Primary Education, Government of Bihar, Patna.
5. The District Education Officer District-Vaishali at Hajipur.
Patna High Court CWJC No.3837 of 2019(3) dt.17-04-2019
10/11
6. The District Programme Officer (Establishment) District-Vaishali at Hajipur.
7. The Block Education Officer Bidupur, District-Vaishali at Hajipur.
8. The Block Education Officer Goraul, District-Vaishali at Hajipur.
9. The Block Education Officer Hajipur, District-Vaishali at Hajipur.
10. The Block Education Officer Raghopur, District-Vaishali at Hajipur.
11. The Block Education Officer Lalganj, District-Vaishali at Hajipur.
12. The Block Education Officer Rajapakar, District-Vaishali at Hajipur.
13. The Block Education Officer Sahdei Bujurg, District-Vaishali at Hajipur.
14. The Block Education Officer Bhagwanpur, District-Vaishali at Hajipur.
15. The Block Education Officer Vaishali, District-Vaishali at Hajipur.
16. The Block Education Officer Mahnar, District-Vaishali at Hajipur.
17. The Block Education Officer Patedhi Belsar, District-Vaishali at Hajipur.
18. The Block Education Officer Desari, District-Vaishali at Hajipur.
19. The Block Education Officer Chehra Kala, District-Vaishali at Hajipur.
20. The Block Education Officer Patepur, District-Vaishali at Hajipur.
21. The Block Education Officer Jandaha, District-Vaishali at Hajipur.
22. The District Accounts Officer District-Vaishali at Hajipur.
23. The District Treasury Officer District-Vaishali at Hajipur.
... ... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr.Umesh Kumar Mishra, Adv.
For the Respondent/s : Mr.S.K. Ranjan, AC to GP 17
======================================================
CORAM: HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH
ORAL ORDER
3 17-04-2019Heard the learned counsel for the petitioners and the learned counsel appearing for the State.
The present writ petition has been filed for issuing a direction to the respondents to grant senior pay scale on completion of 12 years.
The learned counsel for the petitioners submits that the issue raised in the present writ petition is no more res integra. A coordinate Bench of this Court had already decided Patna High Court CWJC No.3837 of 2019(3) dt.17-04-2019 11/11 the issue vide order dated 31.03.2011 passed in CWJC No. 6139 of 2007 (Ram Ashis Tiwary & others vs. The State of Bihar and others) and the order of the Writ Court was affirmed in L.P.A. No. 756 of 2015 dated 16.08.2017.
In above view of the matter, the present writ petition is disposed of with a direction to the respondent no.6 to examine the case of the petitioners in light of the decision of the Writ Court in C.W. J.C. No. 6139 of 2007 dated 31.03.2011 as affirmed in L.P.A. No. 756 of 2015 dated 16.08.2017 and the final decision in this regard must be taken by the respondent no.6 within a period of two months from the date of receipt/ production of a copy of this order and all consequential benefits including the monetary benefit should be extended to the petitioners within a period of one month thereafter.
The writ petition stands disposed of on the aforesaid terms.
(Mohit Kumar Shah, J) Tiwary/-
U