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[Cites 0, Cited by 0] [Section 604] [Entire Act]

State of West Bengal - Subsection

Section 604(2) in Kolkata Municipal Corporation Act, 1980

(2)Before approving any such regulation, the State Government may modify it :[ xxx ] [Proviso omitted by section 24 of the Calcutta Municipal corporation (Amendment) Act, 1996 (West Bengal Act No. 6 of 1996) w.r.e.f. 4.12.1995.]