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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(5)(i) in The Gujarat Medical Practitioners' Act, 1963

(i)in the Bombay area of the State of Gujarat on the 4lh November 1941 but his name was not entered in the register maintained under the Bombay Medical Practitioners Act, 1938 (Bombay XXVI of 1938); or