Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(c) in The U.P. Co-operative Societies Employees Service Regulations, 1975

(c)Character Roll (on form as per Appendix at "C").
(ii)Character Roll in respect of Secretary shall be maintained by the Chairman and in respect of other staff by the Secretary.
(iii)Character Roll entries in respect of Secretary shall be recorded by the Chairman, and in respect of other staff by the Secretary or any other officer authorised by the Secretary for the purpose: