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[Cites 0, Cited by 0] [Section 2050] [Entire Act]

Union of India - Subsection

Section 2050(d) in United Nations Convention Against Illicit Traffic In Narcotic Drugs And Psychotropic Substance, 1988

(d)"Commercial carrier" means any person of any public, private Of other entity engaged in transporting persons, goods or mails for remuneration, hire Of any other benefit;