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[Cites 0, Cited by 0] [Section 96] [Entire Act]

Union of India - Subsection

Section 96(4) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(4)Every drinking water centre shall be maintained in a clean and orderly condition and if necessary shall be in-charge of a suitable person who shall distribute the water. Such a person shall be provided with clean clothes while on duty.