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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 25(1) in The Jammu and Kashmir Board of Professional Entrance Examination Act, 2002

(1)if any difficulties arises in giving effect to the provisions of this Act, the Government may, by order, do anything which appears to a necessary for the purpose of removing the difficulty.