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[Cites 0, Cited by 0] [Section 22(17)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(17)(c) in All India Services (Death-Cum-Retirement Benefits) Rules, 1958

(c)The provisions of clause (a) and clause (b) shall also apply for the family pension becoming payable on the death of a member of service after his retirement.