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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Bihar - Subsection

Section 44(1) in The Bihar State Housing Board Act, 1982

(1)When any work which may lawfully be done, is being executed by the Board in any street vested in it the Board may direct that such street shall during the progress of such work, be either wholly or partially closed to traffic generally or to traffic of any specified description.