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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(3) in The M.P. Lok Vaniki Adhiniyam, 2001

(3)It shall apply to such private and revenue areas which the Bhoomiswami, the Gram Panchayat or the Gram Sabha, as the case may be, intends to manage as tree-clad area.