Madhya Pradesh High Court
Rajendra Prasad Gupta vs Electricity Consumer Complaint ... on 20 November, 2023
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 27838 of 2023 (RAJENDRA PRASAD GUPTA Vs ELECTRICITY CONSUMER COMPLAINT REDRESSAL FORUM AND OTHERS) Dated : 20-11-2023 Shri Shivendra Shukla - Advocate for Petitioner.
Shri Subodh Kathar - Government Advocate for State.
Shri Shivendra Shukla submits that arguing counsel is not available today and prays for an adjournment.
List after four weeks.
(VIVEK AGARWAL) JUDGE amit Signature Not Verified Signed by: AMIT JAIN Signing time: 20-11- 2023 19:18:33