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State of Andhra Pradesh - Section

Section 12 in Andhra Pradesh Pawn Brokers Rules, 2007

12. Pawn Ticket, Sale Book or Pledges and Receipt on Redemption of Pledges.

- The Pawn ticket, the sale book of pledges and the receipt of redemption of pledge referred to in clause (b) of sub-section (1) of Section 11 shall be in Forms G, H and I, respectively.