Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 531] [Entire Act] State of Punjab - Subsection Section 531(e) in The Punjab Municipal Act, 1999 (e)generally for the purpose of efficient discharge of the functions by any of the municipality authorised under this Act or the rules or the regulations made thereunder.