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[Cites 0, Cited by 0] [Section 4ZG(2)] [Section 4ZG] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4ZG(2)(i) in M.P. Vat Rules, 2006

(i)short facts regarding the demand of the tax, interest, penalty or any other sum, recovery of which is sought to be stayed;