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National Green Tribunal

P. Radhakrishnan vs The Ministry Of Environment And Forest on 30 March, 2017

                        BEFORE THE NATION AL GREEN TRIBUNAL
                                SOUTHERN ZONE, CHENNAI
                               Application No. 42 of 2013 (SZ)
Applicant(s)                                                                    Respondent(s)

Shri P Radhakrishnan, OotyVs. 1. The Ministry of Environment and Forests, Govt of India, New Delhi

2. The Commissioner of Municipal Administration, Chennai

3. The District Collector, Nilgiris

4. The District Forest Officer,Nilgiris

5. The Commissioner Udhagamandalam Municipality Legal Practitioners for Applicant(s) Legal Practitioners for Respondents M/s. M.Santhanaraman and Mrs.M.Sumathi for R-1 M.R. Sivakumar M/s. M.K. Subramanian, E.Manoharan & P.Velmani for R-2, R-3 & R-4 Mr.Abdul Saleem & S.Saravanan for R5 Application No.107 of 2013 (SZ) (THC) (W.P.(MD) No.10408/2011 - Madurai Bench of Madras High Court) Applicant(s) Respondent(s) Mr.G.Somasundaram, 1. The District Collector Secretary, Peramanallur PurangagarVs. Thanjavur Paghuthi Anaithu Nagar Nalasangam 2. The Kumbakonam Municipality Ammasathiram, Thiruvidaimaruthur Tk rep. by its Commissioner Thanjavur Dt 3. The District Environmental Engineer, Tamil Nadu Pollution Control Board, Thanjavur Legal Practitioners for Applicant(s) Legal Practitioners for Respondents M/s. B.Prasanna Vinoth, M/s. M.K. Subramanian G.R. Swaminathan Mr.E. Manoharan, & P.Velmani for R1 Mr.Abdul Saleem & S.Saravanan for R2 Smt. H.Yasmeen Ali for R-3 Application No.108 of 2013 (SZ) (THC) (W.P.(MD).No.10642 of 2011- Madurai Bench of Madras High Court) Applicant(s) Respondent(s) Mr. Dinakaran 1. The District Collector Sivangangai Karaikudi. Vs. 2. The Environmental Engineer Tamil Nadu Pollution Control Board, Sivagangai

3. The Commissioner Karaikudi Municipality

4. The Commissioner Devakkottai Municipality

5. The Divisional Revenue Officer Devakottai

6. The Tahsildar, Karaikudi Legal Practitioners for Applicant(s) Legal Practitioners for Respondents M/s. V.Karuna, C.Meenakshi and M/s. M.K. Subramanian for R1, R5 and R-6 Rama Prabhu Smt. H. Yasmeen Ali for R-2 Mr.Abdul Saleem & S.Saravanan for R-3 and R-4 Application No. 288 of 2014 (SZ) Applicant(s) [ Respondent(s) M/s. M. Rajangam Vs. 1. The District Collector Nayudumangalam Tiruvannamalai Thiruvannamalai Tk 2. The Chairman Tamil Nadu Pollution Control Board Chennai

3. The District Environmental Engineer Tamil Nadu Pollution Control Board Thiruvannamalai

4. The Tahsildar Thiruvannamalai

5. The Commissioner Thiruvannamalai Municipality Legal Practitioners for Applicant(s) Legal practitioners for respondent(s) M/s. S. Kumara Devan, A.Prakash and M/s. M.K. Subramanian & P.Velmani M. Ezhilarasi. for R-1 and R-4 Mrs. H. Yasmeen Ali for R-2 and R-3 Mr.M.S.Eraskine Leo for R5 Application No.287 of 2014 (SZ) Applicant(s) Respondent(s) Smt. S. Sumathi Saet Vs. 1. The Commissioner of Municipality Cheyyar Taluk Cheyyar Thiruvannamalai District 2. District Environmental Engineer Tamil Nadu Pollution Control Bd Thiruvannamalai

3. Chairman, Tamil Nadu Pollution Control Board, Chennai

4. Chairman, Central Pollution Control Board, Delhi

5. The District Collector Thiruvannamalai

6. District Police Office Thiruvananamalai

7. Sub-Inspector of Police, Cheyyar

8. Principal Secretary to the Govt Dept. Of Environment & Forests Chennai

9. Principal Secretary to the Govt Dept. Of Revenue, Chennai Legal Practitioners for Applicant(s) Legal practitioners for respondent(s) M/s. Kaushik N Sharma and M/s.Abdul Saleem & Saravanan for R-1 Umapathy Smr. Yasmeen Ali for R-2 & R-3 Mr. D.S. Ekambaram for R-4 M/s. M.K. Subramanian and P. Velmani for R-5 to R-9 Application No. 34 of 2016 (SZ) M.A.No.262 of 2016 Applicant(s) Respondent(s) S.P.Surendranath Karthik 1) The President, Thazhambur Village Ayyappa Nagar, Madipakkam Panchayat, Chengleput Taluk, Chennai Kancheepuram District.

2. The District Environmental Engineer, Tamil Nadu Pollution Control Board, Kancheepuram District

3. Tahsildar, Thiruporur, Chennai

4. Block Development Officer, Thiruporur Panchayat Union, Thiruporur, Chennai

5. Additional Chief Secretary to Govt. Public Works Department, Secretariat, Chennai

6. The Chairman, Tamil Nadu Pollution Control Board, Guindy, Chennai

7. The Chairman, Central Pollution Control Board, East Arjun Nagar, New Delhi

8. The District Collector, Collectorate, Kancheepuram.

9. Principal Secretary to Government, Dept of Environment & Forests & CC Secretariat, Chennai

10.Principal Secretary to Govt. Department of Revenue, Secretariat, Chennai Legal Practitioners for Applicant(s) Legal practitioners for respondent(s) Mr.Kaushik N.Sharma M/s.Abdul Saleem & Saravanan Vidyalakshmi for R4 & R5 Mrs.Yasmeen Ali for R2 & R6 Mr.M.K.Subramanian & P.Velmani for R3, R8, R9 and R10 Mr.D.S.Ekambaram for R7 Application No. 133 of 2015 (SZ) Applicant(s) Respondent(s) Mr.R. Saravanakumar, Vs. 1. The Health Secretary, Thiruppur. St.George Fort, Chennai

2. The Chairman, Tamil Nadu Pollution Control Board, Chennai

3. The District Environmental Engineer, The Pollution Control Board, Thiruppur

4. The Commissioner, Corporation Of Thiruppur Legal Practitioners for Applicant(s) Legal practitioners for respondent(s) M/s. M. Easan, Iniyaa Easan M/s.Abdul Saleem & Saravanan for R1 Mr. Krishna Sreethar Mrs. H. Yasmeen Ali for R-2 & R-3 Mr. A.M. Nataraj Mr.P.Srinivas, N.K.Ponraj & R.Purushothaman for R-4.

Application No.180 of 2016 (SZ) Applicant/s Respondents P. Varatharajan 1. President Moovarasampet Moovarasampet Panchayat Chennai 2. Secretary Moovarasampet Panchayat

3. District Environmental Engineer Tamil Nadu Pollution Control Board M.M. Nagar

4. Tahsildar, Alandur

5. Block Development Officer Chitlapakkam

6. Chairman Tamil Nadu Pollution Control Board, Chennai

7. Chairman Central Pollution Control Board, Delhi

8. Chief Executive Officer Chennai Metropolitan Development Authority, Chennai

9. Member Secretary, Chennai Metropolitan Development Authority Chennai

10. The District Collector, Kancheepuram

11. The Executive Engineer, PWD Palar Dn. Kancheepuram

12. Director of Environment & Member Secretary, Chennai

13. Principal Secretary to Government PWD, Chennai

14. Principal Secretary to Government Dept. Of Environment & Forest, Chennai

15. Principal Secretary to Government Dept. Of Revenue, Chennai Counsel appearing for applicant Counsel appearing for respondents Mr. Kaushik N. Sharma For R3 & R6 .. Mr.A.Ilango For R4, R10 to R15 .. Mr.M.K. Subramanian Mr.P. Velmani For R7 .. M/s..D.S. Ekambaram & P.Jayalakshmi For R8 & R9 .. Mr. Raja Srinivas For R1, R2 & R5 Mr.A.N.Thambidurai Note of the Orders of the Tribunal Registry Date: 30th March, 2017 Item No.3 to 10 The learned Government Pleader has submitted the translated copy of the Solid Waste Management Rules, 2016 along with various guidelines He also seeks time to file affidavit. We make it clear that the copy shall be circulated to all the Municipalities, Panchayats, Corporations including all the officials working upto the lowest level.

On behalf of the learned counsel appearing for the Municipality, a request is made to give some more time for filing latest Status Report.

Post these applications for filing Status Report as well as affidavit by the Government on 11.05.2017.

Application NO.180 of 2016 The learned counsel appearing for the 7th respondent Central Pollution Control Board has filed reply after serving copy to the learned counsel appearing for the applicant which is taken on record.

.............................................., JM (Justice Dr.P.Jyothimani) ..............................................,EM (Shri P.S. Rao)