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[Cites 0, Cited by 0] [Section 3C] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3C(1) in U.P. Sugarcane Cess Act, 1956

(1)The Sugar Commissioner may, in case of contravention of any of the provisions of this Act or the rules made thereunder or any of the conditions of the licence, suspend or cancel a licence granted or renewed under this Act, or refuse renewal of the same.]