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[Cites 0, Cited by 0] [Section 149(1)] [Section 149] [Entire Act]

NCT Delhi - Subsection

Section 149(1)(i) in The Delhi School Education Rules, 1973

(i)in any class in the Primary stage, at the rate of [forty paise] [Substituted by the Delhi School Education (Amendment) Rules, 1990 w.e.f. 23.2.1990).] per month;