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State of Uttar Pradesh - Section
Section 410 in The General Rules (Civil), 1957
410. Register of Casual Leave.
- Every authority which grants casual leave shall cause a register of such leave to be maintained for (1) Gazetted Officers and (2) ministerial officers in the following form. This register shall be regularly examined by inspecting officers :| Names and designation of the official | Leave taken during the year |
| 14, 13, 12, 11, 10, 9, 8, 7, 6, 5, 4, 3, 2, 1 | |
| Mr. AMr. B | 6/1, 7/1, 8/7, 9/7 ... ... ... ...... ...3/2, 3/3, 4/3 ... ... ... ... ... ... ... |