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Allahabad High Court

Insaf Ali And 8 Ors. vs State Of U.P. And 2 Ors. on 9 May, 2014

Author: Anjani Kumar Mishra

Bench: Anjani Kumar Mishra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 24062 of 2014
 

 
Petitioner :- Insaf Ali And 8 Ors.
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Sanjay Kumar Jaiswal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.
 

Put up on 12th May, 2014 as unlisted.

Order Date :- 9.5.2014 Priyanka