Section 4(3) in Sonowal Kachari Autonomous Council Act, 2005
(3)Each Village Council .shall consist of 10 (Ten) elected members out of which 5 (Five) will be form Scheduled Tribe community. Out of 5 (Five) reserved seats 1 (One) shall be reserved for a women member. Assam Act XV of 1957Chapter-II The General Council
