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State of Rajasthan - Section

Section 8 in The Rajasthan P.W.D. Contractor's Labour Regulations, 1966

8. Register of Fines etc.

- The Contractor shall maintain a register of fines and deductions for damage or loss. Such register shall mention the reason for which fine was imposed or deductions for damage loss was made.The Contractor shall maintain both English and local Indian Languages list approved by the Labour Commissioner clearly stating the acts and commission for which penalty of fine may be imposed on a workman and display it in a good condition in a conspicuous place on the work.