Section 7(7) in Telangana Victim Compensation Scheme, 2015
(7)The District Legal Services Authority, to alleviate the suffering of the victim, may order for Immediate first aid facility or medical benefits to be made available free of cost on the certificate of the police officer now below the rank of the official-in-charge of the police station or Magistrate of the area concerned, or any other interim relief, as It may deem fit.
