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[Cites 0, Cited by 0] [Section 278(1)] [Section 278] [Entire Act]

Union of India - Subsection

Section 278(1)(c) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(c)Any sailor whose efficiency, physical condition or value to the Service becomes materially impaired may be recommended for discharge under this clause.