Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of West Bengal - Subsection Section 28(v) in Raiganj University Act, 2014 (v)to appoint Head Examiners, Examiners, Paper-setters, Scrutinizers, Co-ordinators, Conveners, Tabulators and other persons under the general supervision of the Executive Council;
