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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(d) in Bihar Urban Local Body (Community Participation) Rules, 2013

(d)to suggest the location of streetlights, street or community water taps, public wells, public sanitation units, community halls and such other public amenity schemes within the area of the Area Sabha;