Delhi High Court - Orders
Salawa Hydel Project Pvt. Ltd & Anr vs Uttar Pradesh Power Corporation Ltd on 3 December, 2025
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~O-43 & 44
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 310/2025
SALAWA HYDEL PROJECT PVT. LTD & ANR. .....Petitioners
Through: Mr. Pranjit Bhattacharya, Ms. Salonee
Shukla, Ms. Aashima Gautam & Mr.
Sachin Jain, Advs.
Versus
UTTAR PRADESH POWER CORPORATION LTD .....Respondent
Through: Ms. Puja Priyadarshini & Mr.
Rishabh Bhardwaj, Advs.
O-44
+ O.M.P.(I) (COMM.) 311/2025
NIRGAJINI HYDEL PROJECT PVT LTD & ANR. .....Petitioners
Through: Mr. Pranjit Bhattacharya, Ms. Salonee
Shukla, Ms. Aashima Gautam & Mr.
Sachin Jain, Advs.
Versus
UTTAR PRADESH POWER CORPORATION LTD.....Respondent
Through: Ms. Puja Priyadarshini & Mr.
Rishabh Bhardwaj, Advs.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 03.12.2025
1. Learned counsel appearing for the petitioners seeks liberty to withdraw the instant petitions with further liberty to raise all objections before the emergency arbitrator and to take appropriate recourse in accordance with law.
2. Without making any observation on the merits of the matter and This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/12/2025 at 20:50:03 reserving all rights and contentions of the parties, the petitions stand disposed of, as withdrawn.
PURUSHAINDRA KUMAR KAURAV, J DECEMBER 3, 2025/ng This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/12/2025 at 20:50:03