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State of Uttar Pradesh - Section

Section 316 in U.P. Zamindari Abolition and Land Reforms Rules, 1952

316.

The amount of court-fee to be paid on a memorandum of appeal shall be one rupee and [fifty naye paise] [Substituted by Notification No. 558-RS/I-A-342-D-1957, dated 16.02.1959.].