Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 16 in Rules of the Rural Institute (Birauli) Society 16. (1)All disputed questions at the meetings of the Society shall be determined by vote.(2)In case of an equality of votes, the Chairman shall have a casting vote.
