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State of Jammu-Kashmir - Section

Section 76 in The Stamp Act, 1977 (1920 A. D.)

76.

[* * *] [Omitted 'Publication of rules. - (1) All rules made under this Act shall be published in the Government Gazette. (2) All rules published as required by this section shall, upon such publication, have effect as if enacted by this Act.' by Act No. XII of 2011, dated 25th April, 2011.]