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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Bihar - Subsection

Section 69(1)(a) in Bihar and Orissa Excise Rules, 1919

(a)if the aid of the police is required, to the Officer-in-Charge of the police-station within the limits of which the arrest or search is to be made, or