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[Cites 0, Cited by 0] [Section 118(1)] [Section 118] [Entire Act]

State of Telangana - Subsection

Section 118(1)(c) in Hyderabad Metropolitan Water Supply and Sewerage Act, 1989

(c)for removing difficulties arising in connection with the transition to the provisions of this Act, including difficulties in the construing of reference to the Corporation of other authorities in any law;