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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(1)In every dock, adequate and suitable facilities for washing shall be provided and maintained for the use of dock workers employed therein and such facilities shall be conveniently accessible and shall be kept in a clean and orderly condition.