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[Cites 0, Cited by 0] [Section 108A(1)] [Section 108A] [Entire Act]

Union of India - Subsection

Section 108A(1)(f) in The Customs Act, 1962

(f)a financial institution within the meaning of clause (c), or a non-banking financial company within the meaning of clause (f), of section 45-I of the Reserve Bank of India Act,1934; or