Supreme Court - Daily Orders
Ruchi Agarwal vs Aatish Agarwal on 8 January, 2020
ITEM NO.5 REGISTRAR COURT. 1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Transfer Petition(s)(Civil) No(s). 2233/2019
RUCHI AGARWAL Petitioner(s)
VERSUS
AATISH AGARWAL Respondent(s)
(FOR ADMISSION and IA No.137827/2019-STAY APPLICATION
IA No. 137827/2019 - STAY APPLICATION)
Date : 08-01-2020 These matters were called on for hearing today.
For Petitioner(s)
Mr. Rabin Majumder, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
Signature Not Verified
Digitally signed by
O R D E R
Anil Laxman Pansare Date: 2020.01.11 13:54:00 IST Reason:
Service is complete on the sole respondent. Ld. Counsel, Mr Paban K Sharma appearing on behalf of Mr Himanshu Shekhar, Advocate-on-record seeks two weeks time as last opportunity for filing vakalatnama and counter affidavit. Be filed.
Registry to process the matter for listing before the Hon'ble Court after completion of period of two weeks whether counter affidavit is filed or not as further opportunity stands declined.
ANIL LAXMAN PANSARE Registrar