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Bayer Intellectual Property Gmbh & Anr vs Titan Laboratories Private Limited on 2 February, 2021

Author: Jayant Nath

Bench: Jayant Nath

$~OS-13
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+    CS(COMM) 243/2020

     BAYER INTELLECTUAL PROPERTY
     GMBH & ANR.                              ..... Plaintiffs
                  Through    Mr.Pravin Anand, Mr.Dhruv Anand,
                  Ms.Udita M. Patro and Ms.Kavya Mammen,
                  Advs.

                        versus

     TITAN LABORATORIES PRIVATE LIMITED..... Defendant
                  Through     Mr.Guruswamy Nataraj and
                  Mr.Avinash K. Sharma, Advs. for the
                  defendant/applicant.
     CORAM:
     HON'BLE MR. JUSTICE JAYANT NATH

                        ORDER

% 02.02.2021 This hearing is conducted through video-conferencing.

The application is allowed subject to all just exceptions. IA No. 1560/2021 (u/O 7 R 10 CPC) Issue notice.

Learned counsel for the plaintiffs accepts notice. Reply be filed before the next date of hearing. This application shall be considered at the time of framing of issues. List before the Joint Registrar on 19.03.2021.

JAYANT NATH, J FEBRUARY 2, 2021/rb