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[Cites 0, Cited by 0] [Section 44(5)] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(5)(a) in The Companies Act, 1956

(a)a statement included in a prospectus or a statement in lieu of prospectus shall be deemed to be untrue if it is misleading in the form and context in which it is included; and