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Union of India - Section

Section 76 in THE FINANCE ACT, 2021

76. Amendment of section 245-O.

In section 245-O of the Income-tax Act, in sub-section (1), after the proviso, the following proviso shall be inserted, namely:—“Provided further that the Authority so constituted shall cease to operate on and from such date as the Central Government may, by notification in the Official Gazette, appoint.”.